M/S Photo Emporium v. Deputy Commr. Of Comml. Taxes
- Court
- Karnataka High Court
- Case number
- WP/21604/2011
- Date of judgment
- 31 May 2016
- Bench
- VINEET KOTHARI
- Petitioner
- M/S PHOTO EMPORIUM
- Respondent
- DEPUTY COMMR. OF COMML. TAXES
- CNR
- KAHC010505052011
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.