Ultratech Cement LTD. v. State Of Karnataka

Court: Karnataka High Court
Case number: STRP/1501/2013
Date of judgment: 12 Apr 2016
Bench: S.SUJATHA,ASHOK B HINCHIGERI
Petitioner: ULTRATECH CEMENT LTD.,
Respondent: STATE OF KARNATAKA
CNR: KAHC030022312013

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