Jharkhand High Court GST Judgments — 2019

88 judgments, newest first.

Sparrow Softech Private Limited Throughits Managing Director Mr Biswajit Kumar vs. The Chief Commissioner Of Central Goods And Services Tax And Central Excise

WPC/1682/2019HC Jharkhand19 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Gulf Ashley Motor Limited Through Aryamishra Prabhakar Deo Mukul vs. Goods And Services Tax Council Through Its Secretary

WPC/2604/2019HC Jharkhand19 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Shree Nanak Ferro Alloys PVT Limited Through Its Director Mehul Basant vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise

WPC/2246/2019HC Jharkhand18 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tarapore And Company Through One Of Its Constituted Attorney Sri B D Bodhanwala vs. The State Of Jharkhand Through The Secretary Cum Commissioner Of Commercial Taxes

WPC/5978/2018HC Jharkhand17 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tarapore And Company Through One Of Its Constituted Attorney Sri B D Bodhanwala vs. The State Of Jharkhand Through The Secretary Finance Department

WPC/773/2018HC Jharkhand17 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vishnu Kumar Saw Alias Bishnu Sah vs. The State Of Jharkhand

B.A./6580/2019HC Jharkhand10 Dec 2019

Bench: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

Godavari Commodities LTD Through Its Authorized Signatory Sanjeev Sinha vs. The Union Of INDIA Through The Commissioner Central Goods And Service Tax

WPC/1786/2019HC Jharkhand03 Dec 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Jeetan Das vs. Union Of INDIA Through Cbi

B.A./9876/2019HC Jharkhand02 Dec 2019

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Rajesh Shaw vs. The State Of Jharkhand

B.A./2613/2019HC Jharkhand28 Nov 2019

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Moti Sah Alias Moti Shaw vs. The State Of Jharkhand

B.A./2278/2019HC Jharkhand28 Nov 2019

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Anil Kumar Sharma vs. Bharat Coking Coal Limited Through Its C M D

WPC/2242/2019HC Jharkhand08 Nov 2019

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Auto World vs. State Of Jharkhand Through The Commissioner Of Commercial Taxes And Ors

WPC/3217/2012HC Jharkhand05 Nov 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bihar Sponge Iron LTD Through Its Senior Accounts Manager Shri Anil Kumar Sinha vs. State Of Jharkhand Through The Commissioner Of Commercial Taxes And Ors

WPC/5516/2017HC Jharkhand23 Oct 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Kanishk Enterprises Represented By Propriter Sri Kumar Pashupati Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1890/2019HC Jharkhand16 Oct 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Commissioner GST And Central Excise vs. Ms Nilachal Iron And Power LTD

T.A./33/2017HC Jharkhand24 Sept 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Commissioner Of CGST And Central Excise vs. Ms Dew Concrete Ties PVT LTD

T.A./48/2018HC Jharkhand24 Sept 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Smt Renu Singh vs. The State Of Jharkhand Through Shri Saday Kumar

A.B.A./6521/2018HC Jharkhand23 Sept 2019

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Nikit Mittal vs. The State Of Jharkhand Through Shri Saday Kumar

A.B.A./4745/2018HC Jharkhand23 Sept 2019

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ritika Computers Through Its Proprietor Kaushal Kishore Tiwary vs. The State Of Jharkhand Through The Chief Secretary

WPC/3409/2019HC Jharkhand19 Sept 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sanjay Agencies Through Its Sole Proprietor Pushpa Devi Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/776/2019HC Jharkhand11 Sept 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bhardwaj Construction Company P LTD Through Its Director Mr C M Riaz Ahmad vs. The State Of Jharkhand

Cont.(Cvl)/245/2019HC Jharkhand06 Sept 2019

Bench: HON'BLE MR. JUSTICE AMITAV K. GUPTA,HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Ms Sew Infrastructure LTD Through Its Vice President Mr K Giridhar vs. The State Of Jharkhand

Cont.(Cvl)/237/2019HC Jharkhand06 Sept 2019

Bench: HON'BLE MR. JUSTICE AMITAV K. GUPTA,HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Sainik Mining And Allied Services Limited Through Shri Narayan Singh Rathore vs. The State Of Jharkhand

WPC/3677/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Adhunik Alloys And Power Limited Through Its Manager Commercial Sudarshan Nanda Goswami vs. Comercial Taxes

WPC/6009/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Hill Top Hirise Private Limited Through Its Authorized Signatory Namely Abhay Agarwal vs. Comercial Taxes

WPC/6134/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Libra Business PVT LTD Through Its Director Sri Rahul Kumar Singh vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/5375/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Maa Chhinnmastika Cement And Ispat PVT LTD Through Its Director Parasuhram Singh vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/4093/2019HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms B G R Mining And Infra Private Limited Thr Its Head Legal Cum Authorised Signatory Gsv Ranga vs. Comercial Taxes

WPC/6169/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Adhunik Power And Natural Resources Limited Thr Its Director Cum Authorised Signatory Sanjay Jai vs. Comercial Taxes

WPC/6234/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Motors Limited Through Its Deputy General Manager Cum Authorized Signatory Namely Dhanu Kumar vs. Comercial Taxes

WPC/6050/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Dhansar Engineering Co Private Limited Through Its Authorized Signatory Sanjay Kumar Sinha vs. Comercial Taxes

WPC/6138/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ramgarh Sponge Iron PVT LTD Through Its Director Ravindra Marla vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/3/2019HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Steel Authority Of INDIA Limited Represented Through Kameshwar Prasad vs. The State Of Jharkhand

WPC/2646/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel Limited Through Its Chief Legal Corporate Services Mrs Meena Lall vs. The State Of Jharkhand Through Addl Chief Secretary Cum Commissioner State Tax Department

WPC/4036/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bharat Coking Coal LTD Through Its Hod Legal Shri Mahendra Paswan Shastry vs. Comercial Taxes

WPC/7215/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Usha Martin Limited Thr Its Senior General Manager Commercial Namely Ajit Kumar Singh vs. Comercial Taxes

WPC/5990/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel Limited Through Its Chief Legal Corporate Services Ms Meena Lall vs. Comercial Taxes

WPC/6048/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ambey Mining Private Limited Through Its Authorized Signatory Om Prakash Pareek vs. Comercial Taxes

WPC/7107/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Plr Project PVT LTD Through Its Authorized Signatory Shri B Siva Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/1610/2019HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tata Steel Limited Through Its Chief Legal Corporate Services Meena Lall vs. Comercial Taxes

WPC/6897/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Aloke Steels Industries PVT LTD Through Its Authorised Signatory Cum Director Kamendra Mishra vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/3380/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Hindalco Industries Limited Through Its Authorized Signatory V R Shankar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/2920/2019HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Rajmahal Coal Mining Limited Through Its Authorized Signatory Sourav Chhawchharia vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/3169/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Usha Martin Limited Through Its Vice President Accounts And Commercial Namely Murari Lal Rathi vs. Comercial Taxes

WPC/6081/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tata Steel Limited Through Its Chief Legal Corporate Services Meena Lall vs. Comercial Taxes

WPC/6892/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Electrosteel Steels Limited Thr Its General Manager F And A Mr Anuj Kumar Jaiswal vs. Comercial Taxes

WPC/6511/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms B K B Transport Private Limited Through Its Authorised Signatory D N Mishra vs. Comercial Taxes

WPC/6132/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Rungta Projects Limited Through Its Director Namely Sunil Rungta vs. Comercial Taxes

WPC/6416/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Thriveni Sainik Mining Private Limited Represented Thr Its Representative Sri Alagappan Subramanian vs. The State Of Jharkhand Through The Pr Secretary Cum Commissioner Commercial Taxes Deptt

WPC/1952/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mahalaxmi Infracontract PVT LTD Thr Its Authorized Signatory Sri Patel Bipin Bhai Khimji Bhai vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/840/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Anindita Steels Limited Through Its Directors Namely Anupam Sinha vs. Comercial Taxes

WPC/6044/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jharkhand Ispat PVT Limited Through Its Authorised Signatory Cum Director Rajeev Kumar Agarwal vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/3366/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tata Steel Limited Through Its Chief Legal And Compliance Meena Lall vs. Comercial Taxes

WPC/6893/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rungta Mines Limited Through Its Senior Manager Sakaldev Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/122/2019HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Steel Authority Of INDIA Limited Through Ramesh Chandra vs. The State Of Jharkhand Through Its Principal Secretary Commissioner Of Commercial Taxes

WPC/4508/2018HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Usha Martin Limited Through Its Authorized Signatory Namely T B Singh vs. Comercial Taxes

WPC/5991/2017HC Jharkhand28 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Simplex Infrastructures Limited Through Its Vice President Sri S B Das vs. Finance

WPC/5963/2016HC Jharkhand20 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Simplex Infrastructures LTD Through Its Vice President Sri S B Das vs. Finance

WPC/2887/2017HC Jharkhand20 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Simplex Infrastructures LTD Through Its Vice President Sri S B Das vs. Finance

WPC/2886/2017HC Jharkhand20 Aug 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mahaveer Prasad vs. The State Of Jharkhand

A.B.A./4782/2018HC Jharkhand17 Aug 2019

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Mukesh Singh vs. The State Of Jharkhand

A.B.A./2140/2019HC Jharkhand24 Jul 2019

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Manoj Kumar Pareek vs. The State Of Jharkhand

A.B.A./6460/2018HC Jharkhand19 Jul 2019

Bench: HON'BLE MR. JUSTICE KAILASH PRASAD DEO

Brahmaputra Metallics Limited Through Its Director Cum Authorized Signatory Aarsh Sahu vs. Comercial Taxes

WPC/2775/2017HC Jharkhand09 Jul 2019

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

V S International Through Its Power Of Attorney Holder Mr Biplab Kumar Ghosh vs. The Goods And Service Tax Network Represented By Its Chairman

WPC/5840/2018HC Jharkhand01 May 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms Shiv Vanijya Represented Through Its Proprietor Sri Ashok Kumar Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

WPC/4540/2018HC Jharkhand30 Apr 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms At Dev Prabha Jv Through Its Authorized Signatory Kumbhnath Singh vs. The State Of Jharkhand

Cont.(Cvl)/754/2018HC Jharkhand26 Apr 2019

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Nikit Mittal vs. Union Of INDIA Through Its Secretary Department Of Revenue

W.P.(Cr.)/14/2019HC Jharkhand23 Apr 2019

Bench: HON'BLE MR. JUSTICE AMITAV K. GUPTA

Megotia Construction Private Limited Through Its Director Raj Kumar Megotia vs. Goods And Services Tax Council Through Its Secretary

WPC/1135/2019HC Jharkhand16 Apr 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Balajee Udyog Through Its Partner Manorama Devi Khandelwal vs. Goods And Services Tax Council Through Its Secretary

WPC/1065/2019HC Jharkhand16 Apr 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms Electrosteel Steels Limited Through Its Authorized Signatory Bibhas Sah vs. The Union Of INDIA Through The Pr Commissioner Central Goods And Service Tax And Central Excise

WPC/1255/2019HC Jharkhand15 Apr 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms Jagadamba Ingo Tech Steel P LTD Through Its Director Shri Ashok Kumar Agarwal vs. The Commissioner Of Central Excise And Service Tax

WPC/5746/2017HC Jharkhand10 Apr 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms Adhunik Power And Natural Resources LTD Through Its Authorized Signatory Sanjay Jain vs. The Union Of INDIA Through Its Secretary Deptt Of Revenue Ministry Of Finance And Anr

WPC/6041/2017HC Jharkhand26 Mar 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Ms Anindita Steels Limited Through Its Directors Namely Anupam Sinha vs. The Union Of INDIA Through Its Secretary Deptt Of Revenue Ministry Of Finance And Anr

WPC/6049/2017HC Jharkhand26 Mar 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Steel Authority Of INDIA Limited Thr Its Asst Manager Liaison Sri Kameshwar Prasad vs. Union Of INDIA Through The Secretary Ministry Of Finance

WPC/3378/2018HC Jharkhand26 Feb 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Steel Authority Of INDIA Limited Through Its Assistant Manager Liaison Shri Kameshwar Prasad vs. Union Of INDIA Through The Secretary Ministry Of Finance

WPC/1279/2018HC Jharkhand26 Feb 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Pramod Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

W.P.(Cr.)/415/2018HC Jharkhand21 Feb 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Ravi Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

W.P.(Cr.)/418/2018HC Jharkhand21 Feb 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Ravi Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

W.P.(Cr.)/419/2018HC Jharkhand21 Feb 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Pankaj Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

W.P.(Cr.)/417/2018HC Jharkhand21 Feb 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Pankaj Agarwal vs. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

W.P.(Cr.)/416/2018HC Jharkhand21 Feb 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Dhanbad Public School Through Its Secretary Anil Kumar Agarwal vs. Union Of INDIA Ministry Of Power Through Its Secretary

WPC/4591/2018HC Jharkhand19 Feb 2019

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Steel Authority Of INDIA Limited Represented Thr Its Assistant Manager Liaison Sri Kameshwar Prasad vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/1320/2018HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Steel Authority Of INDIA Limited Represented Thr Its Assistant Manager Liaison Sri Kameshwar Prasad vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/1318/2018HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Steel Authority Of INDIA Limited Represented Thr Its Assistant Manager Liaison Sri Kameshwar Prasad vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/1325/2018HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Steel Authority Of INDIA Limited Represented Thr Its Assistant Manager Liaison Sri Kameshwar Prasad vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/1319/2018HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE B. B. MANGALMURTI

Chandra Shekhar Prasad Singh vs. The State Of Jharkhand And Anr

Cr.M.P./3744/2017HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Chandra Shekhar Prasad Singh vs. The State Of Jharkhand And Anr

Cr.M.P./3722/2017HC Jharkhand10 Jan 2019

Bench: HON'BLE MR. JUSTICE S.CHANDRASHEKHAR

Satya Prakash Singh Alias S P Singh vs. The Union Of INDIA Through GST Council

W.P.(Cr.)/338/2018HC Jharkhand03 Jan 2019

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

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