Ms B G R Mining And Infra Private Limited Thr Its Head Legal Cum Authorised Signatory Gsv Ranga v. Comercial Taxes
- Court
- Jharkhand High Court
- Case number
- WPC/6169/2017
- Date of judgment
- 28 Aug 2019
- Bench
- HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- Ms B G R Mining And Infra Private Limited Thr Its Head Legal Cum Authorised Signatory Gsv Ranga
- Respondent
- Comercial Taxes
- CNR
- JHHC010236712017
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.