Sainik Mining And Allied Services Limited Through Shri Narayan Singh Rathore v. The State Of Jharkhand
- Court
- Jharkhand High Court
- Case number
- WPC/3677/2018
- Date of judgment
- 28 Aug 2019
- Bench
- HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- SAINIK MINING AND ALLIED SERVICES LIMITED THROUGH SHRI NARAYAN SINGH RATHORE
- Respondent
- THE STATE OF JHARKHAND
- CNR
- JHHC010239672018
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.