Ms Mahalaxmi Infracontract PVT LTD Thr Its Authorized Signatory Sri Patel Bipin Bhai Khimji Bhai v. Union Of INDIA Through Its Secretary Department Of Revenue

Court: Jharkhand High Court
Case number: WPC/840/2018
Date of judgment: 28 Aug 2019
Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS MAHALAXMI INFRACONTRACT PVT LTD THR ITS AUTHORIZED SIGNATORY SRI PATEL BIPIN BHAI KHIMJI BHAI
Respondent: UNION OF INDIA THROUGH ITS SECRETARY DEPARTMENT OF REVENUE
CNR: JHHC010053532018

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.