Ms Aloke Steels Industries PVT LTD Through Its Authorised Signatory Cum Director Kamendra Mishra v. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

Court
Jharkhand High Court
Case number
WPC/3380/2018
Date of judgment
28 Aug 2019
Bench
HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
MS ALOKE STEELS INDUSTRIES PVT LTD THROUGH ITS AUTHORISED SIGNATORY CUM DIRECTOR KAMENDRA MISHRA
Respondent
THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER COMMERCIAL TAXES DEPARTMENT
CNR
JHHC010214972018

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