Ramgarh Sponge Iron PVT LTD Through Its Director Ravindra Marla v. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department
- Court
- Jharkhand High Court
- Case number
- WPC/3/2019
- Date of judgment
- 28 Aug 2019
- Bench
- HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- RAMGARH SPONGE IRON PVT LTD THROUGH ITS DIRECTOR RAVINDRA MARLA
- Respondent
- THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER COMMERCIAL TAXES DEPARTMENT
- CNR
- JHHC010000102019
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.