Ms B K B Transport Private Limited Through Its Authorised Signatory D N Mishra v. Comercial Taxes

Court
Jharkhand High Court
Case number
WPC/6132/2017
Date of judgment
28 Aug 2019
Bench
HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
Ms B K B Transport Private Limited Through Its Authorised Signatory D N Mishra
Respondent
Comercial Taxes
CNR
JHHC010360322017

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