Ms Jharkhand Ispat PVT Limited Through Its Authorised Signatory Cum Director Rajeev Kumar Agarwal v. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

Court: Jharkhand High Court
Case number: WPC/3366/2018
Date of judgment: 28 Aug 2019
Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS JHARKHAND ISPAT PVT LIMITED THROUGH ITS AUTHORISED SIGNATORY CUM DIRECTOR RAJEEV KUMAR AGARWAL
Respondent: THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER COMMERCIAL TAXES DEPARTMENT
CNR: JHHC010214952018

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