Ms Dhansar Engineering Co Private Limited Through Its Authorized Signatory Sanjay Kumar Sinha v. Comercial Taxes

Court
Jharkhand High Court
Case number
WPC/6138/2017
Date of judgment
28 Aug 2019
Bench
HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
Ms Dhansar Engineering Co Private Limited Through Its Authorized Signatory Sanjay Kumar Sinha
Respondent
Comercial Taxes
CNR
JHHC010260362017

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.