Ms Tarapore And Company Through One Of Its Constituted Attorney Sri B D Bodhanwala v. The State Of Jharkhand Through The Secretary Cum Commissioner Of Commercial Taxes

Court: Jharkhand High Court
Case number: WPC/5978/2018
Date of judgment: 17 Dec 2019
Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS TARAPORE AND COMPANY THROUGH ONE OF ITS CONSTITUTED ATTORNEY SRI B D BODHANWALA
Respondent: THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES
CNR: JHHC010374132018

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