Rungta Mines Limited Through Its Senior Manager Sakaldev Kumar v. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department
- Court
- Jharkhand High Court
- Case number
- WPC/122/2019
- Date of judgment
- 28 Aug 2019
- Bench
- HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- RUNGTA MINES LIMITED THROUGH ITS SENIOR MANAGER SAKALDEV KUMAR
- Respondent
- THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER COMMERCIAL TAXES DEPARTMENT
- CNR
- JHHC010005242019
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.