Tata Steel Limited Through Its Chief Legal Corporate Services Mrs Meena Lall v. The State Of Jharkhand Through Addl Chief Secretary Cum Commissioner State Tax Department

Court: Jharkhand High Court
Case number: WPC/4036/2018
Date of judgment: 28 Aug 2019
Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: TATA STEEL LIMITED THROUGH ITS CHIEF LEGAL CORPORATE SERVICES MRS MEENA LALL
Respondent: THE STATE OF JHARKHAND THROUGH ADDL CHIEF SECRETARY CUM COMMISSIONER STATE TAX DEPARTMENT
CNR: JHHC010261822018

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