Ravi Agarwal v. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance
- Court
- Jharkhand High Court
- Case number
- W.P.(Cr.)/418/2018
- Date of judgment
- 21 Feb 2019
- Bench
- HON'BLE MR. JUSTICE S.CHANDRASHEKHAR
- Petitioner
- RAVI AGARWAL
- Respondent
- UNION OF INDIA THROUGH ITS SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE
- CNR
- JHHC010389632018
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.