Ravi Agarwal v. Union Of INDIA Through Its Secretary Department Of Revenue Ministry Of Finance

Court
Jharkhand High Court
Case number
W.P.(Cr.)/418/2018
Date of judgment
21 Feb 2019
Bench
HON'BLE MR. JUSTICE S.CHANDRASHEKHAR
Petitioner
RAVI AGARWAL
Respondent
UNION OF INDIA THROUGH ITS SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE
CNR
JHHC010389632018

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