BharatTaxGST

Jharkhand High Court GST Judgments — 2018

15 judgments, newest first.

Satya Prakash Singh Alias Sp Singh vs. The Union Of INDIA Through GST Council

B.A./9077/2018HC Jharkhand05 Dec 2018

Bench: SRI ANANDA SEN, J.

Dinesh Vyas vs. The Union Of INDIA Through GST Council

Cr.M.P./3767/2018HC Jharkhand05 Dec 2018

Bench: SRI ANANDA SEN, J.

Shree Om Metals Private Limited Through Its Director Cum Authorized Signatory Ramesh Kumar Agarwal vs. Union Of INDIA Through The Chief Commissioner Goods And Service Tax And Central Excise

WPC/382/2018HC Jharkhand26 Nov 2018

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Commissioner Of GST And Central Excise vs. Ms Tata Iron And Steel Company LTD

T.A./32/2017HC Jharkhand10 Oct 2018

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Santosh Kumar Sahay And Ors vs. The State Of Jharkhand

A.B.A./6346/2017HC Jharkhand10 Oct 2018

Bench: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

Dinesh Vyas vs. The Union Of INDIA Through GST Council

B.A./6909/2018HC Jharkhand25 Sept 2018

Bench: SRI ANANDA SEN, J.

Ms Kheriwal Enterprises Through One Of Its Partners Sumer Agarwal vs. Union Of INDIA

WPC/3028/2018HC Jharkhand24 Sept 2018

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Ms Prakash General Agencies Through One Its Partner Rajesh Kumar Adukia vs. Union Of INDIA

WPC/1405/2018HC Jharkhand24 Sept 2018

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Ms Ripley And Company LTD Through Its Director Debtosh Dey vs. Union Of INDIA Through The Commissioner Central Excise And Service Tax And Ors

WPC/4971/2016HC Jharkhand20 Aug 2018

Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Ms Monnet Daniels Coal Washeries Limited Through Its Authorised Signatory Sisir Kumar Goswami vs. The Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/1833/2018HC Jharkhand16 Aug 2018

Bench: HON'BLE THE CHIEF JUSTICE.,HON'BLE MR. JUSTICE D. N. PATEL

Manoj Pandey vs. Union Of INDIA Through General Manager South Eastern Railways And Ors

WPC/7192/2017HC Jharkhand08 Aug 2018

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Umesh Kumar Yadav Alias Umesh Yadav vs. The State Of Jharkhand

A.B.A./6287/2017HC Jharkhand27 Jul 2018

Bench: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

Tata Motors Limited Through Its Deputy General Manager Cum Authorized Signatory Dhanu Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/1461/2018HC Jharkhand25 Jul 2018

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Ms Emmar Alloys Private Limited Through One Of Its Directors Namely Vikash Kumar Sinha And Anr vs. The State Of Jharkhand And Anr

WPC/601/2017HC Jharkhand09 May 2018

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA

Nirmal Kumar Agarwal vs. Union Of INDIA Through Ashutosh Kumar Assistant Commissioner Central GST And Central Excise

A.B.A./477/2018HC Jharkhand24 Apr 2018

Bench: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

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