Jharkhand High Court GST Judgments — 2017

2 judgments, newest first.

Ms Shanti Associates Jv Through Its Partner Shailendra Kishore Sharma vs. The General Manager Civil Bharat Cooking Coal Limited And Ors

WPC/1687/2017HC Jharkhand12 Dec 2017

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Eveready Industries Inida Limited Through Its Csa Manager Manoj Kumar Sonthalia vs. Comercial Taxes

WPC/7335/2013HC Jharkhand01 Jul 2017

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE RATNAKER BHENGRA