Jharkhand High Court GST Judgments — 2020

57 judgments, newest first.

Sudesh Rakesh Tirkey vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise Ranchi

WPC/3532/2020HC Jharkhand17 Dec 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Anamika Kumari vs. Union Of INDIA Through The Commissioner Of Central Excise And Service Tax And Anr

WPC/4487/2017HC Jharkhand17 Dec 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Kaam Enterprises Through Its Proprietor Shri Manoj Lakra vs. Union Of INDIA Through The Commissioner Of Central Goods And Service Tax And Central Excise

WPC/3194/2019HC Jharkhand15 Dec 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Pradeep Kumar vs. The State Of Jharkhand

B.A./9610/2020HC Jharkhand11 Dec 2020

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ms Aditya Tiwari And Associates PVT LTD Through Its Director Tarkeshwar Tiwari vs. Union Of INDIA Through Its Secretary Deptt Of Revenue Ministry Of Finance

WPC/6375/2018HC Jharkhand07 Dec 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Rajasthan Marbles Through Its Proprietor Karta Namely Mr Vishnu Dutta Goyal vs. The Commissioner Central Goods And Services Tax

WPC/3295/2020HC Jharkhand03 Dec 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2048/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2059/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2046/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2058/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2025/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2026/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2029/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2047/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Noddy Auto PVT LTD Through Its Managing Director Dharamveer Singh vs. The State Of Jharkhand

Cr.M.P./2051/2020HC Jharkhand10 Nov 2020

Bench: SRI ANANDA SEN, J.

Ms Goyal Paper Udyog Through One Of Its Partner Sri Krishna Murari Agrawal vs. The State Of Jharkhand

WPC/1460/2020HC Jharkhand02 Nov 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ashutosh Kumar Rana Alias Ashutosh Kumar Alias Rana vs. The State Of Jharkhand

B.A./8213/2020HC Jharkhand16 Oct 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Ms Bharati Sponge Private Limited Through Its Director Sri Binod Kumar Jaiswal vs. The Goods And Services Tax Network Through Its Chairman

WPC/5741/2019HC Jharkhand14 Oct 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms J J Enterprises Through Its Partner Ashish Khanna vs. The State Of Jharkhand

WPC/3343/2018HC Jharkhand06 Oct 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Balaji Coal Enterprises Through Its Proprietor Manoj Kumar Agarwal vs. The State Of Jharkhand

WPC/3361/2019HC Jharkhand05 Oct 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Mrs Rekha Shankar vs. Sri Kumud Kumar Jha

Arb. Appeal/3/2016HC Jharkhand01 Oct 2020

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Indu Kumari vs. The Union Of INDIA Through The Secretary Ministry Of Human Resource Development

WPC/1155/2020HC Jharkhand07 Sept 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Abhijeet Kumar vs. The State Of Jharkhand

B.A./5075/2020HC Jharkhand25 Aug 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Ashutosh Kumar Alias Rana vs. The State Of Jharkhand

B.A./395/2020HC Jharkhand25 Aug 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Pradeep Kumar vs. The State Of Jharkhand

B.A./3185/2020HC Jharkhand25 Aug 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Abhijeet Kumar vs. The State Of Jharkhand

B.A./397/2020HC Jharkhand25 Aug 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Raj Steel And Ferro Alloys Private Limited Through Its Director Sri Vijay Kumar Agarwal vs. Central GST And Central Excise Department Through Its Commissioner

WPC/1869/2020HC Jharkhand24 Aug 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Imperial Fasteners PVT LTD Through Its Director Jugal Koshore vs. Central Coalfields Limited Through Its Chairman Cum Managing Director And Anr

WPC/4941/2017HC Jharkhand20 Jul 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

M/S Timken INDIA LTD vs. Union Of INDIA And Ors

WPC/3265/2009HC Jharkhand09 Jul 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Principal Commissioner Of CGST And Central Excise vs. Ramgarh Sponge Iron PVT LTD

T.A./51/2018HC Jharkhand09 Jul 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Shriram Power And Steel Private Limited Through Sri Roshan Kumar Sultania vs. Additional Commissioner Central Excise And Service Tax

WPC/3135/2018HC Jharkhand08 Jul 2020

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Dr Supriyo Bhattacharjee vs. The State Of Jharkhand

WPC/7228/2019HC Jharkhand05 Jun 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Choudhary Construction Through Its Proprietor Basant Kumar Choudhary vs. The State Of Jharkhand

WPC/6966/2019HC Jharkhand04 Jun 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Mahadeo Construction Co Through Its Partner Anil Kumar Singh vs. The Union Of INDIA Through The Commissioner Central Goods And Service Tax

WPC/3517/2019HC Jharkhand21 Apr 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Amit Kumar Agarwal vs. Union Of INDIA Secretary Through The Ministry Of Finance Deptt Of Revenue

WPC/895/2019HC Jharkhand23 Mar 2020

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ajay Kumar Agarwal vs. Union Of INDIA Secretary Through The Ministry Of Finance Deptt Of Revenue

WPC/891/2019HC Jharkhand23 Mar 2020

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Amit Agarwal vs. Union Of INDIA Secretary Through The Ministry Of Finance Deptt Of Revenue

WPC/2923/2019HC Jharkhand23 Mar 2020

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Tata Moters LTD vs. State Of Jharkhand And Ors

WPC/7806/2011HC Jharkhand19 Mar 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Satya Narayan Sinha vs. The State Of Jharkhand

B.A./1933/2020HC Jharkhand18 Mar 2020

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Amit Kumar Singh vs. The State Of Jharkhand

WPC/4390/2019HC Jharkhand26 Feb 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. Finance

WPC/4931/2016HC Jharkhand26 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manoj Kumar Agarwalla vs. Ms Bharat Coking Coal Limited Through Its Chairman Cum Managing Director

WPC/1116/2019HC Jharkhand25 Feb 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Dularchand Mahto vs. Damodar Valley Corporation Through Its Chairman

WPC/452/2020HC Jharkhand24 Feb 2020

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Deoraj Singh Through One Of Its Partners Sri Deoraj Singh vs. Commissioner Of Central Goods And Service Tax And Central Excise

WPC/25/2020HC Jharkhand17 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms The Tinplate Company Of INDIA Limited Through Its Deputy Manager Banku Bihari Bag vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Department

WPC/2427/2019HC Jharkhand11 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bombay Kandla Transport PVT LTD Through Its Authorized Representative Abhinav Choubey vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/3089/2018HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

B K B Transport Private LTD Through Its Authorized Signatory Diwakar Nath Mishra vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/6855/2019HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Hilltop Hirise Private Limited Through Its Authorized Signatory Abhay Agarwal vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/6853/2019HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ambey Mining Private Limited Through Its Authorized Signatory Om Prakash Pareek vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/6621/2019HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

B K B Transport Private LTD Through Its Authorized Signatory Diwakar Nath Mishra vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/6854/2019HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Dhansar Engineering Company Private Limited Through Its Authorized Signatory Sanjay Kumar Sinha vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/6831/2019HC Jharkhand10 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Murari Jewellers Through Its Proprietor Murari Prasad vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/6865/2019HC Jharkhand05 Feb 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Atibir Industries Company Limited Thr One Of Its Director Sri Sandeep Kumar Sarawgi vs. The State Of Jharkhand

WPC/557/2018HC Jharkhand27 Jan 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajit Kumar Mishra vs. The State Of Jharkhand

A.B.A./193/2020HC Jharkhand24 Jan 2020

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Binod Kumar Agarwal vs. Union Of INDIA

WPC/432/2019HC Jharkhand16 Jan 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Nuvoco Vistas Corporation LTD Through Its Authorized Signatory Subhadeep Bhowmik vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

WPC/5166/2019HC Jharkhand09 Jan 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sulabh International Social Service Organization vs. The Union Of INDIA Through The Commissioner

WPC/1599/2019HC Jharkhand07 Jan 2020

Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN

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