Jharkhand High Court GST Judgments — 2021

55 judgments, newest first.

Kamal Ray vs. The State Of Jharkhand

B.A./4668/2021HC Jharkhand23 Dec 2021

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Kamal Ray vs. The State Of Jharkhand

B.A./4669/2021HC Jharkhand21 Dec 2021

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Satya Narayan Sinha vs. The State Of Jharkhand

B.A./5849/2021HC Jharkhand14 Dec 2021

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Bimal Mishra vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/3298/2021HC Jharkhand23 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Libra Business Private Limited Represented Through Its Director Sri Rahul Kumar Singh vs. Union Of INDIA Represented By Secretary Ministry Of Finance Department Of Revenue

WPC/3700/2021HC Jharkhand17 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3509/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3532/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3531/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3534/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3533/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3508/2021HC Jharkhand03 Nov 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bablu Sharma Through Its Proprietor Bablu Sharma vs. Damodar Valley Corporation Through Its Managing Director Cum Chairman

WPC/810/2021HC Jharkhand05 Oct 2021

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Hemant Goyal vs. The State Of Jharkhand

W.P.(Cr.)/279/2021HC Jharkhand28 Sept 2021

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ms Shiv Vanijya Represented Through Its Proprietor Sri Ashok Kumar Agarwal vs. Union Of INDIA Through Its Secretary Deptt Of Revenue Ministry Of Finance

Cont.(Cvl)/946/2019HC Jharkhand15 Sept 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ashok Kumar Dubey vs. The State Of Jharkhand Through Its Secretary Rural Development Department

WPC/4035/2020HC Jharkhand13 Sept 2021

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Greentech Minerals Private Limited Through Its Director Sri Amit Agarwal vs. The Principal Commissioner C G S T And C E

WPC/1172/2021HC Jharkhand08 Sept 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Greentech Steel Enterprises Through Its Proprietor Sri Amit Agarwal vs. The Principal Commissioner C G S T And C E

WPC/1163/2021HC Jharkhand08 Sept 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Atibir Industries Co LTD Through Its Director Sandeep Kumar Sarawgi vs. The State Of Jharkhand

Cont.(Cvl)/340/2021HC Jharkhand24 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Tata Sky Limited Through Its Authorised Signatory And Chief Financial Officer Mr Sambasivan Ganesan vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/1542/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Tata Sky Limited Through Its Authorized Signatory And Chief Financial Officer Mr Sambasivan Ganesan vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/2284/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Tata Sky Limited Through Its Authorized Signatory And Chief Financial Officer Mr Sambasivan Ganesan vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/2268/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Tata Sky Limited Through Its Authorized Signatory And Chief Financial Officer Mr Sambasivan Ganesan vs. The State Of Jharkhand Through Its Secretary Cum Commissoner Of Commercial Taxes

WPC/2281/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Tata Sky Limited Through Its Authorized Signatory And Chief Financial Officer Mr Sambasivan Genesan vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/1506/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Prakash Mica Exports Private Limited Through Its Director Shri Shiv Prakash Bagaria vs. The State Of Jharkhand

WPC/1509/2020HC Jharkhand10 Aug 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

The Union Of INDIA Through Its Principal Secretary Ministry Of Finance Department Of Revenue vs. Atibir Industries Co LTD Through Its Director Sandeep Kumar Sarawgi

C.Rev./20/2021HC Jharkhand29 Jul 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

State Of Jharkhand Through The Commissioner Of State Tax vs. Atibir Industries Co LTD Through Its Director Sandeep Kumar Sarawgi

C.Rev./30/2021HC Jharkhand29 Jul 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Chandrika Singh vs. The State Of Jharkhand

A.B.A./2041/2020HC Jharkhand19 Jul 2021

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ms Dev Prabha Construction PVT LTD Through Its Authorized Signatory Vikash Kumar Singh vs. The Bharat Coking Coal Limited Through Its Chairman Cum Managing Director

LPA/94/2021HC Jharkhand09 Jun 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Tahal Consulting Engineers Inida Private Limited Through Ms Reetika Goel vs. The State Of Jharkhand Through The Secretary Deptt Of Drinking Water And Sanitation

WPC/1427/2021HC Jharkhand08 Apr 2021

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms R P M Distributors Through Its Proprietor Mr Mitesh Kumar Drolia vs. Goods And Service Tax Council Through The Central Board Of Indirect Taxes And Customs

WPC/2195/2020HC Jharkhand08 Apr 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms F M Enterprises Through Its Attorney Holder Md Razzaque Ansari vs. Union Of INDIA Through The Secretary And Commissioner GST Ministry Of Finance Deptt Of Revenue

WPC/4063/2020HC Jharkhand08 Apr 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Principal Commissioner Of Central G S T And Central Excise vs. Ms Salasar Steels

T.A./53/2018HC Jharkhand25 Mar 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Ampl Nkas Jv Represented Through Its Manager Sri Om Prakash Pareek vs. The Principal Director General The Directorate General Of Goods And Services Tax Intelligence

WPC/2231/2020HC Jharkhand04 Mar 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Premsons Motor Udyog PVT LTD Represented Through Sri Punit Kumar Poddar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1293/2020HC Jharkhand01 Mar 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Thriveni Sainik Mining Private Limited Through Its Chief Financial Officer Manoj Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/1167/2020HC Jharkhand25 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. The State Of Jharkhand And Ors

WPC/1867/2017HC Jharkhand24 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. The State Of Jharkhand And Ors

WPC/1865/2017HC Jharkhand24 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. The State Of Jharkhand And Ors

WPC/1861/2017HC Jharkhand24 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. The State Of Jharkhand And Ors

WPC/1866/2017HC Jharkhand24 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria vs. The State Of Jharkhand And Ors

WPC/1860/2017HC Jharkhand24 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Niraj Kumar vs. The State Of Jharkhand

A.B.A./7682/2020HC Jharkhand23 Feb 2021

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Pradeep Kumar Singh Alias Pradeep Kumar vs. The State Of Jharkhand

B.A./1593/2021HC Jharkhand19 Feb 2021

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Ms Dev Prabha Construction PVT LTD Through Its Authorized Signatory Vikash Kumar Singh vs. The Bharat Coking Coal Limited Through Its Chairman Cum Managing Director

WPC/1757/2020HC Jharkhand18 Feb 2021

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Thriveni Sainik Mining Private Limited Through Its Chief Financial Officer Manoj Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/1168/2020HC Jharkhand15 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Thriveni Sainik Mining Private Limited Through Its Chief Financial Officer Manoj Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/1166/2020HC Jharkhand15 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms R P M Distributors Through Its Proprietor Mr Mitesh Kumar Drolia vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/1674/2020HC Jharkhand08 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Turret Industrial Security PVT LTD Through Its Director B P Upadhyay vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/2661/2020HC Jharkhand04 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Kohinoor Steel Private Limited Throughits Authorised Signatory Sri Prabir Ghosh vs. Union Of INDIA Through The Chief Commissioner Central Excise And Service Tax

WPC/917/2018HC Jharkhand03 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Astha Ferrotech Private Limited Through Its Director Sri Satish Kumar Chaudhary vs. The State Of Jharkhand

WPC/2996/2020HC Jharkhand01 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Kartik Banerjee vs. Commissioner CGST And Cx

WPC/3986/2020HC Jharkhand01 Feb 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Nellore Vijaya Sai Reddy vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1908/2020HC Jharkhand21 Jan 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Ms Shankar Ferro Alloys Private Limited Represented Through Its Director Shri Dilip Jaiswal vs. Union Of INDIA Represented By Secretary Ministry Of Finance Deptt Of Revenue

WPC/1936/2020HC Jharkhand13 Jan 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Shri Ram Precisions Represented Through Its Partner Mr Bijay Prasad Agarwal vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/1028/2020HC Jharkhand13 Jan 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Builders Association Of INDIA Through Its Chairman vs. State Of Jharkhand Through Its Chief Secretary

WPC/3432/2018HC Jharkhand05 Jan 2021

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Indu Choudhary vs. Union Of INDIA Through The Commissioner Of Central Excise And Service Tax And Anr

WPC/4489/2017HC Jharkhand05 Jan 2021

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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