Ms Greentech Steel Enterprises Through Its Proprietor Sri Amit Agarwal v. The Principal Commissioner C G S T And C E

Court: Jharkhand High Court
Case number: WPC/1163/2021
Date of judgment: 8 Sept 2021
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
Petitioner: MS GREENTECH STEEL ENTERPRISES THROUGH ITS PROPRIETOR SRI AMIT AGARWAL
Respondent: THE PRINCIPAL COMMISSIONER C G S T AND C E
CNR: JHHC010093012021

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