Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria v. The State Of Jharkhand And Ors

Court: Jharkhand High Court
Case number: WPC/1860/2017
Date of judgment: 24 Feb 2021
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
Petitioner: Ms Ramkrishna Forgings Limited Through Its Senior General Manager Finance Rahul Kumar Bagaria
Respondent: The State Of Jharkhand And Ors
CNR: JHHC010089352017

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