Tata Sky Limited Through Its Authorized Signatory And Chief Financial Officer Mr Sambasivan Genesan v. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

Court: Jharkhand High Court
Case number: WPC/1506/2020
Date of judgment: 10 Aug 2021
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
Petitioner: TATA SKY LIMITED THROUGH ITS AUTHORIZED SIGNATORY AND CHIEF FINANCIAL OFFICER MR SAMBASIVAN GENESAN
Respondent: THE STATE OF JHARKHAND THROUGH ITS SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES
CNR: JHHC010111792020

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