BharatTaxGST

Jharkhand High Court GST Judgments — 2022

200 judgments, newest first. Page 1 of 2.

Ms Burnpur Polyfabs PVT LTD Through Its Managing Director Mr Bimal Kumar Naredi vs. The State Of Jharkhand

WPC/3651/2021HC Jharkhand21 Dec 2022

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Gmt Industries LTD Through Its Authorized Signatory Mr Nirmal Paswan vs. The State Of Jharkhand

WPC/1846/2021HC Jharkhand21 Dec 2022

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Shivam Hi Tech Steels PVT LTD Through Its Authorized Representative Mr Nirmal Paswan vs. The State Of Jharkhand

WPC/1823/2021HC Jharkhand21 Dec 2022

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Debashish Pal vs. Union Of INDIA

Cr.M.P./4116/2022HC Jharkhand15 Dec 2022

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

New Coalfield Carriers Through Its Partner Girish Kothari vs. State Of Jharkhand Through Commissioner Of State Tax

WPC/6081/2022HC Jharkhand08 Dec 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Kyocera Ctc Precision Tools Private Limited Through Ramesh Kumar Agarwalla vs. The Union Of INDIA Through The Ministry Of Finance Deptt Of Revenue

WPC/5551/2021HC Jharkhand08 Dec 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajit Kumar Rai vs. The State Of Jharkhand

A.B.A./4605/2022HC Jharkhand06 Dec 2022

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

M/S Thriveni Earthmovers Private Limited Through Shri Harish Agrawal vs. The State Of Jharkhand Deptt Of Finance Through The Principal Secretary

WPC/4626/2022HC Jharkhand06 Dec 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Linde INDIA Limited Through Its Executive Indirect Taxation Namely Binoy Kumar Sharma vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

C.Rev./125/2019HC Jharkhand05 Dec 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Linde INDIA Limited Through Its Executive Indrect Taxation Namely Binoy Kumar Sharma vs. The State Of Jharkhand Through The Secretary Cum Commissioner Commercial Taxes Deptt

C.Rev./124/2019HC Jharkhand05 Dec 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ganpati Homes Private Limited Through One Of Its Directors Sri Sanjay Kumar Parasurampuria vs. The State Of Jharkhand

WPC/2656/2021HC Jharkhand29 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bikash Nirala vs. The Joint Commissioner Appeals CGST And Cx

WPC/2988/2022HC Jharkhand29 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Gts Coal Sales Through Its Proprietor Gurpal Singh vs. The Directorate General Of Goods And Services Tax Intelligence Through Its Director General

WPC/1539/2021HC Jharkhand24 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sanjay Udyog PVT LTD Through One Of Its Directors Shri Sanjay Khemka vs. The Principal Director General The Directorate General Of Goods And Services Tax Intelligence

WPC/14/2021HC Jharkhand24 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Mahalaxmi Infra Contract LTD Through Its Authorised Signatory Valaniketan Kumar Shambhulal vs. Goods And Services Tax Council Through The Secretary Central Board Of Indirect Taxes And Customs

C.M.P./832/2022HC Jharkhand22 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Santosh Stone Industries Through Its One Of The Partners Smt Shanti Singh vs. Eastern Railway Through Its Divisional Railway Manager

WPC/3898/2020HC Jharkhand18 Nov 2022

Bench: HON'BLE MR. JUSTICE KAILASH PRASAD DEO

Ms Vidhata Raj Construction Private Limited Through Kishore Kumar Jha vs. Damodar Valley Corporation Through The Chairman D V C

WPC/2682/2021HC Jharkhand16 Nov 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Shyam Udyog Through Its Sole Proprietor Mr Suresh Kumar Agarwal vs. The State Of Jharkhand Through The Commissioner State Goods And Service Tax

WPC/463/2021HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Balajee Enterprises Through Its Sole Proprietor Mr Dilip Kumar vs. The State Of Jharkhand Through The Commissioner State Googds And Services Tax

WPC/476/2021HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Maa Ambica Bhawani Steel Through Its Sole Proprietor Mr Deepak Kumar Gupta vs. The State Of Jharkhand Through The Commissioner State Goods And Services Tax

WPC/466/2021HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Vinayak Metal And Chemicals Through Its Sole Proprietor Mr Sunil Kumar Agarwal vs. The State Of Jharkhand Through The Commissioner State Goods And Service Tax

WPC/3022/2020HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Balajee Steel Processor Through Its Sole Proprietor Mr Bhabesh Kumar Singh vs. The State Of Jharkhand Through The Commissioner State Goods And Services Tax

WPC/477/2021HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pankaj Kumar Saha vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/4579/2022HC Jharkhand14 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Usha Martin Limited Through Its Authorized Signatory Namely Dhanraj Parihar vs. Additional Commissioner Central GST And Excise

WPC/3055/2022HC Jharkhand10 Nov 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Beni Madhaw Jha vs. The State Of Jharkhand

A.B.A./6918/2022HC Jharkhand19 Oct 2022

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Hema Jha vs. The State Of Jharkhand

A.B.A./6923/2022HC Jharkhand19 Oct 2022

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

M/S Crs Mining Represented Through Its Propeirtor Sri Rajesh Kumar Sharma vs. The State Of Jharkhand

WPC/3868/2022HC Jharkhand19 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Esl Steel Limited Through Its Deputy General Manager Accounts Rajesh Kumar Pandey vs. Ms Bharat Heavy Electricals Limited

WPC/5430/2021HC Jharkhand19 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Harvin Construction PVT LTD Through Its Authorized Sginatory Gunapati Murali Krishna Reddy vs. The State Of Jharkhand

WPC/2560/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon Private Limited Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3992/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sew Infrastructure LTD Through Its Vice President Mr K Giridhar vs. The State Of Jharkhand

WPC/1807/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Singh Electricals And Constructions Through One Of Its Partner Mr Mani Bhushan Singh vs. The State Of Jharkhand Through The Chief Secretary

WPC/1242/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Spica Projects And Infrastructures PVT LTD Through Its Director Santosh Kumar Singh vs. The State Of Jharkhand Through Its Principal Secretary Road Construction Department

WPC/410/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Spica Projects And Infrastructures PVT LTD Through Its Director Santosh Kumar Singh vs. The State Of Jharkhand Through Its Principal Secretary Road Construction Department

WPC/392/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro LTD Represented By Cluster Operations Head And Authorized Mr Padmanabha Kumar D vs. State Of Jharkhand Through The Department Of Energy

WPC/5264/2021HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Harvin Construction PVT LTD Through Its Authorized Signatory Gunapati Murali Krishna Reddy vs. The State Of Jharkhand

WPC/2327/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Spica Projects And Infrastructures PVT LTD Through Its Director Santosh Kumar Singh vs. The State Of Jharkhand Through Its Principal Secretary Road Construction Department

WPC/417/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro Limited Represented By Mr Padmanabha Kumar D vs. State Of Jharkhand Through The Department Of Energy

WPC/5289/2021HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Vijay Kant Pandey Through Its Partner Vijaykant Pandey vs. The Union Of INDIA Through Its Secretary Ministry Of Road Transport And Highways

WPC/2714/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3994/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3993/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro LTD Represented By Cluster Operations Head And Authorized Mr Padmanabha Kumar D vs. State Of Jharkhand Through The Department Of Energy

WPC/5265/2021HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro Limited Represented By Mr Padmanabha Kumar D vs. State Of Jharkhand Through The Department Of Energy

WPC/5288/2021HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Harvin Construction PVT LTD Through Its Authorized Signatory Gunapati Murali Krishna Reddy vs. The State Of Jharkhand

WPC/2494/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bhardwaj Construction Company P LTD Through Its Director Mr C M Riaz Ahamed vs. The State Of Jharkhand

WPC/1805/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Spica Projects And Infrastructures PVT LTD Through Its Director Santosh Kumar Singh vs. The State Of Jharkhand Through Its Principal Secretary Road Construction Department

WPC/415/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3995/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3996/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Spica Projects And Infrastructutres PVT LTD Through Its Director Santosh Kumar Singh vs. The State Of Jharkhand Through Its Principal Secretary Road Construction Department

WPC/390/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Sai Krishna Constructions Represented By Its Manager Partner Smt G Prathima vs. The State Of Jharkhand

WPC/2192/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Sai Krishna Constructions Represented Through Lawful Attorney Smt G Prathima vs. The State Of Jharkhand

WPC/2108/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3975/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3991/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Classic Engicon PVT LTD Through Its Director Mukesh Kumar vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3997/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Nnb Engineers Private Limited Through Its Director Vinay Kumar Singh vs. The State Of Jharkhand Through Its Chief Secretary

WPC/275/2022HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sidhartha Construction Through Its Partner Vijay Kumar Jha vs. The State Of Jharkhand Through The Chief Secretary

WPC/3802/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Pankaj Kumar Singh Through Its Partner Pankaj Kumar Singh vs. The Union Of INDIA Through Its Secretary Ministry Of Road Transport And Highways

WPC/3077/2020HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Harvin Construction PVT LTD Through Its Authorized Signatory Gunapati Murlai Krishna Reddy vs. The State Of Jharkhand

WPC/2594/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Royal Infraconstrue Limited Through Its Authorized Signatory Mr Sudip Bhoumik vs. The State Of Jharkhand

WPC/1616/2019HC Jharkhand12 Oct 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Chandra Shekhar Prasad Singh vs. The State Of Jharkhand

Cr.M.P./2734/2022HC Jharkhand20 Sept 2022

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ms L D Goyal Steels Private LTD Through Its Managing Director Mr Somdutt Goyal vs. Union Of INDIA Through The Commissioner Central Goods And Service Tax

WPC/2491/2020HC Jharkhand20 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Pachisia And Company Through One Of Its Partners Mr Ramdeo Pachisia vs. The Principal Commissioner Central Goods And Services Tax And Central Excise

WPC/2697/2022HC Jharkhand20 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajay Choudhary vs. The Ranchi Municipal Corporation Through Its Municipal Commissioner

LPA/296/2022HC Jharkhand15 Sept 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Renu Raj Enterprises Through Its Proprietor Renu Singh vs. The State Of Jharkhand

WPC/94/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Binayaka Enterprises Through Its Proprietor Shri Ranjay Gupta vs. The State Of Jharkhand

WPC/41/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bharat Coking Coal LTD Through Its Manager Finance Virender Sharma vs. Principal. Commissioner Central Goods And Service Tax And Central Excise

WPC/2579/2022HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Triveni Metal And Power PVT LTD Through Its Director Shri Manish Kumar Mishra vs. The State Of Jharkhand

WPC/59/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Prity Dokania vs. The State Of Jharkhand

WPC/745/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sidhi Vinayak Metal And Salt Company Private Limited Through Its Directors Satya Prakash Singh vs. The State Of Jharkhand

WPC/163/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Rajkeshri Ispat And Energy PVT LTD Through Its Director Shri Manish Kumar Mishra vs. The State Of Jharkhand

WPC/27/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Kaushal Associates Through Its Authorized Signatory Shri Mukund Choubey vs. The State Of Jharkhand

WPC/37/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tirupati Trading Corporation Through Its Proprietor Shri Bishwojit Roy vs. The State Of Jharkhand

WPC/29/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Paul Wurth INDIA P LTD Through Its Authorized Signatory Shri Praveen Aggarwal vs. The State Of Jharkhand

WPC/96/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Renu Raj Enterprises Through Its Proprietor Renu Singh vs. The State Of Jharkhand

WPC/91/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Alite Billet And Coil Corporation Through Its Proprietor Shri Raj Kumar Mishra vs. The State Of Jharkhand

WPC/28/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ashirwad Enterprises Through Its Partner Shri Sanjay Kumar Shah vs. The State Of Jharkhand

WPC/58/2021HC Jharkhand14 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Gyandeep Products Private Limited Through Its Director Shri Ankit Modi vs. The State Of Jharkhand Through The Chief Secretary

WPC/1983/2022HC Jharkhand12 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Voltas Limited Through Its Principal Officer Mr Debjit Mukherjee vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/3857/2019HC Jharkhand12 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ctc INDIA Private Limited Through Its Authorized Representative Shri Pawan Kumar Choudhary vs. Commissioner Appeals Central Goods And Services Tax And Central Excise

WPC/1031/2021HC Jharkhand07 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms R P M Associates Through One Of Its Partner Mr Manoj Kumar Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2557/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms R P M Pharma Through One Of Its Partner Mr Manoj Kumar Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2562/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ujjain Steel Processors Through Its Partner Vikash Kumar Singh vs. The State Of Jharkhand

WPC/2972/2021HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Kishan Gupta Proprietor Of Ms Saawariya Lam vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2561/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms R P M Distributors Through Its Proprietor Mr Mitesh Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2556/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Om Sai Ram Enterprises Through Its Proprietor Punit Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3333/2020HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Kamal Agencies Through Its Authorized Signatory Sri Nawal Kishore Agarwal vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2559/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sanjay Agencies Through Its Authorized Signatory Mitesh Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2558/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

R P M Medicare Through One Of Its Partner Mr Manoj Kumar Drolia vs. The Goods And Services Tax Network Represented By Its Chairman

WPC/2560/2022HC Jharkhand05 Sept 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manoj Kumar Pareek vs. The State Of Jharkhand

B.A./8241/2022HC Jharkhand01 Sept 2022

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Anis Eqbal vs. The State Of Jharkhand

A.B.A./4883/2022HC Jharkhand25 Aug 2022

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Umesh Kumar Mishra vs. The State Of Jharkhand

A.B.A./5436/2022HC Jharkhand18 Aug 2022

Bench: HON'BLE MR. JUSTICE SUBHASH CHAND

M/S Om Prakash Store Through Its Partner Om Prakash Prasad vs. The State Of Jharkhand Through The Commissioner State Tax Department

WPC/1526/2022HC Jharkhand18 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bluestar Malleable PVT LTD Through Its Authorised Signatory Sanjay Kumar Mishra vs. The Union Of INDIA Through The Secretary Ministry Of Finance

WPC/2051/2020HC Jharkhand18 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Om Prakash Store Through Its Partner Om Prakash Prasad vs. The State Of Jharkhand Through The Commissioner State Tax Department

WPC/1527/2022HC Jharkhand18 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bluestar Malleable PVT LTD Through Its Authorised Signatory Sanjay Kumar Mishra vs. The Chief Commissioner

WPC/2043/2020HC Jharkhand18 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ambassador Vincom PVT LTD Through Its Authorized Signatory Shri Santosh Kumar Lal vs. The Goods And Services Tax Network Through Its Chairman

WPC/2560/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Durgapur Ceramics And Alloys PVT LTD Through Its Authorized Signatory Shri Santosh Kumar Lal vs. The Goods And Services Tax Network Through Its Chairman

WPC/2564/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Nischay Impex PVT LTD Through Its Authorized Signatory Shri Rajnikant Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/2596/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ami Enterprises PVT LTD Through Its Director Chandrakant Zatakia vs. Union Of INDIA Through Its Commissioner Central Goods And Services Tax And Central Excise

WPC/2312/2022HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Poorva Motors PVT LTD Through Its Director Namely Sri Ravindra Kumar vs. Union Of INDIA Through The Pr Commissioner Central Goods And Services Taxes And Central Excise

WPC/2980/2021HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

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