Ms Singh Electricals And Constructions Through One Of Its Partner Mr Mani Bhushan Singh v. The State Of Jharkhand Through The Chief Secretary

Court: Jharkhand High Court
Case number: WPC/1242/2022
Date of judgment: 12 Oct 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS SINGH ELECTRICALS AND CONSTRUCTIONS THROUGH ONE OF ITS PARTNER MR MANI BHUSHAN SINGH
Respondent: THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
CNR: JHHC010091772022

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