Ms Balajee Steel Processor Through Its Sole Proprietor Mr Bhabesh Kumar Singh v. The State Of Jharkhand Through The Commissioner State Goods And Services Tax

Court: Jharkhand High Court
Case number: WPC/477/2021
Date of judgment: 14 Nov 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS BALAJEE STEEL PROCESSOR THROUGH ITS SOLE PROPRIETOR MR BHABESH KUMAR SINGH
Respondent: THE STATE OF JHARKHAND THROUGH THE COMMISSIONER STATE GOODS AND SERVICES TAX
CNR: JHHC010043622021

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.