Bluestar Malleable PVT LTD Through Its Authorised Signatory Sanjay Kumar Mishra v. The Chief Commissioner

Court
Jharkhand High Court
Case number
WPC/2043/2020
Date of judgment
18 Aug 2022
Bench
HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
BLUESTAR MALLEABLE PVT LTD THROUGH ITS AUTHORISED SIGNATORY SANJAY KUMAR MISHRA
Respondent
THE CHIEF COMMISSIONER
CNR
JHHC010149512020

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