Jharkhand High Court GST Judgments — 2023

168 judgments, newest first. Page 1 of 2.

Gautam Coal Works Private Limited Through Its Managing Director Manendra Kumar Singh vs. The Central Coalfields LTD Through Its Chairman Cum Managing Director

WPC/2818/2022HC Jharkhand21 Dec 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

Tata Steel Limited Growth Shop Through Its Heal Legal Taxation Sri Vikash Mittal vs. Commissioner Central Excise And Service Tax Jamshedpur

T.A./9/2020HC Jharkhand11 Dec 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Nezone Tubes Limited Through Its General Manager Shri Madhu Kant Saraogi vs. The Union Of INDIA Through The Pr Commissioner Central Goods And Service Tax And Central Excise

WPC/4370/2022HC Jharkhand11 Dec 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Alok Steel Industries Private Limited Through Its Director Namely Kamendra Mishra vs. The State Of Jharkhand Through The Commissioner State Tax Deptt

WPC/5408/2023HC Jharkhand11 Dec 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manoj Kumar Pareek vs. The State Of Jharkhand

Cr.M.P./2200/2018HC Jharkhand06 Dec 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Genus Power Infrastructures LTD Through Its Senior Engineer Mr Praveen Kumar Gupta vs. State Of Jharkhand Through The Secretary Deptt Of Labour Employment And Training

WPC/241/2023HC Jharkhand04 Dec 2023

Bench: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

M/S Eagle Infra INDIA Limited Represented By Authorized Mr Prashant Vasantrao Khandale vs. The State Of Jharkhand

WPC/3262/2023HC Jharkhand30 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Dharmraj Tiwari (Civil And Railways Contractor) Through Its Proprietor Dharmraj Tiwari vs. The Union Of INDIA

WPC/4788/2023HC Jharkhand24 Nov 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Devkabai Velji (Crusher Unit) Through Its Authorized Signatory Namely Nalini Kumar vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/5178/2022HC Jharkhand24 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tripati Ispat Udyog Through Its Proprietor Ramesh Kumar Agarwal vs. The State Of Jharkhand Through Its Secretary Cum Commissioner State Tax Deptt

WPC/11/2023HC Jharkhand24 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Steel Authority Of INDIA Limited Represented Through Rajeev Gupta vs. The Union Of INDIA

C.M.P./1201/2023HC Jharkhand09 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manoj Kumar Singh Alias Manoj Singh Alias Manoj Kr Singh vs. The State Of Jharkhand

A.B.A./3836/2023HC Jharkhand07 Nov 2023

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Cj Darcl Logistics LTD Through Marketing Manager Subodh Kumar Bajaj vs. Union Of INDIA Represented Through The Secretary Ministry Of Finance Department Of Revenue

WPC/4150/2023HC Jharkhand02 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Smokeless Tobacco Association Through Its President Namely Mr Jayesh Dolatrai Desai vs. Union Of INDIA Through The Secretary Ministry Of Health And Family Welfare

WPC/1187/2021HC Jharkhand01 Nov 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

Manoj Kumar Alias Manoj Singh vs. The State Of Jharkhand

Cr.Rev./455/2023HC Jharkhand01 Nov 2023

Bench: HON'BLE MR. JUSTICE SUBHASH CHAND

Larsen And Toubro Limited Through Its Authorized Signatory Mr Anand R vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4130/2023HC Jharkhand01 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro Limited Through Its Authorized Signatory Mr Anand R vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4123/2023HC Jharkhand01 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro Limited Through Its Authorized Signatory Mr Anand R vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4134/2023HC Jharkhand01 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Larsen And Toubro Limited Through Its Authorized Signatory Mr Anand R vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4129/2023HC Jharkhand01 Nov 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Dinesh Vyas vs. The Union Of INDIA Through GST Council

W.P.(Cr.)/261/2018HC Jharkhand30 Oct 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ms Soni Auto And Allied Industries LTD Unit Ii vs. Comercial Taxes

WPC/790/2013HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Soni Auto And Allied Industries LTD Unit Ii vs. Comercial Taxes

WPC/786/2013HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Soni Auto And Allied Industries LTD Unit Ii vs. Comercial Taxes

WPC/788/2013HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Soni Auto And Allied Industries LTD Through Its Executive Director Namely Rajib Kumar Lalwani vs. The State Of Jharkhand Through Its Secretary And Commissioner Commercial Taxes Deptt

WPC/4508/2021HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Soni Auto And Allied Industries LTD Through Its Executive Director Namely Rajib Kumar Lalwani vs. The State Of Jharkhand Through Its Secretary And Commissioner Commercial Taxes Deptt

WPC/4509/2021HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Aditya Medisales Limited Through Its Director Mr Rajiv Pandya vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/4338/2022HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Kamaladitya Construction P LTD Represented Through Its Director Sri Aditya Kumar vs. The Principal Commissioner Of Central Goods And Services Tax And Central Excise

WPC/2890/2022HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Lmb Sons Through Its Partner Sanjeev Kumar Gupta vs. The Union Of INDIA Through The Secretary Ministry Of Finance

WPC/5364/2022HC Jharkhand09 Oct 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ssk Devcon Private Limited Through Its Authorized Secretary Ajit Singh vs. The State Of Jharkhand

Cr.M.P./2449/2019HC Jharkhand05 Oct 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Satyendra Singh Kushwah vs. The State Of Jharkhand

Cr.M.P./2454/2019HC Jharkhand05 Oct 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Rakesh Kumar vs. The State Of Jharkhand

W.P.(Cr.)/361/2023HC Jharkhand04 Oct 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Rajeev Kumar vs. The Principal Commissioner Of Central Goods And Service Tax

WPC/1617/2023HC Jharkhand12 Sept 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Chhotanagpur Diocesson Trust Asson Through Its Director Anil Kumar Dahanga vs. The Union Of INDIA Through The Secretary Ministry Of Finance

WPC/2042/2023HC Jharkhand12 Sept 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Atibir Industries Company LTD Through Its Authorized Signatory Chiranjive Kumar Chourasia vs. The State Of Jharkhand Through The Chief Secretary

WPC/3357/2023HC Jharkhand12 Sept 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Satya Prakash Singh Alias S P Singh vs. The State Of Jharkhand Through Sri Saday Kumar

Cr.M.P./506/2020HC Jharkhand31 Aug 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Renu Singh vs. The State Of Jharkhand Through Shri Saday Kumar

Cr.M.P./3318/2019HC Jharkhand31 Aug 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Nikit Mittal vs. The State Of Jharkhand Through Shri Saday Kumar

Cr.M.P./3155/2019HC Jharkhand31 Aug 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Priyarat Mohanty Alias Priyabrat Mohanty vs. The State Of Jharkhand

Cr.M.P./1184/2022HC Jharkhand30 Aug 2023

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Jaina Marketing And Associates Through Its Partner Pradeep Jain vs. The State Of Jharkhand

WPC/5064/2022HC Jharkhand25 Aug 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

M/S Techno Electric And Engineering Company Limited Through Pradeep Kumar Lohia vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/2254/2023HC Jharkhand25 Aug 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Techno Electric And Engineering Company Limited Through Pradeep Kumar Lohia vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/2249/2023HC Jharkhand25 Aug 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3529/2023HC Jharkhand24 Aug 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3335/2023HC Jharkhand23 Aug 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Abhay Kumar Singh vs. The State Of Jharkhand

W.P.(Cr.)/225/2023HC Jharkhand22 Aug 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Planet International Through Its Proprietor Sri Ajay Kumar vs. The State Of Jharkhand

WPC/1681/2023HC Jharkhand02 Aug 2023

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Jatilal Sardar vs. The State Of Jharkhand

A.B.A./5038/2023HC Jharkhand02 Aug 2023

Bench: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Chandan Lal vs. The State Of Jharkhand

A.B.A./4825/2023HC Jharkhand02 Aug 2023

Bench: HON'BLE MR. JUSTICE RATNAKER BHENGRA

M/S Bharat Heavy Electricals Limited Through Its Deputy Manager (Finance) Namely Mrinal Mondal vs. The State Of Jharkhand Through The Secretary State Tax Deptt

WPC/2857/2023HC Jharkhand27 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Aman Raj Construction Through Its Partner Anil Kumar Singh vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/2544/2022HC Jharkhand27 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Techno Electric And Engg Co LTD Through Shri Dinesh Parakh vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4886/2022HC Jharkhand26 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Brij Bihari Tiwari vs. Union Of INDIA Through The Secretary Deptt Of Revenue Ministry Of Finance

WPC/1907/2023HC Jharkhand26 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Techno Electric And Engg Co LTD Through Shri Dinesh Parakh vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4885/2022HC Jharkhand26 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Techno Electric And Engg Co LTD Through Shri Dinesh Parakh vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4905/2022HC Jharkhand26 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Techno Electric And Engg Co LTD Through Shri Dinesh Parakh vs. State Of Jharkhand Through The Deptt Of Energy

WPC/4904/2022HC Jharkhand26 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mrs Madhuri Yadav vs. The Additional Commissioner (Appeal) Central Goods And Services Tax And Central Excise

WPC/1763/2023HC Jharkhand24 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Abdul Sk Alias Abdul Khalek vs. The State Of Jharkhand

A.B.A./9690/2022HC Jharkhand19 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Pankaj Agarwal vs. Union Of INDIA

Cr.M.P./4156/2022HC Jharkhand19 Jul 2023

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Bishwajeet Mandal Alias Vishwajit Mandal vs. The State Of Jharkhand

A.B.A./1772/2023HC Jharkhand18 Jul 2023

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Ms Alite Billet And Coil Corporation Through Its Proprietor Shri Raj Kumar Mishra vs. The State Of Jharkhand

W.P.(Cr.)/301/2021HC Jharkhand12 Jul 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Esl Steel Limited (Earlier Known As Electrosteel Steels Limited) Through Rajesh Kumar Pandey vs. Principal Commissioner Central Goods And Services Tax And Central Excise

WPC/1995/2023HC Jharkhand11 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3235/2023HC Jharkhand07 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rani Sati Smelters Private Limited Through Its Authorized Signatory Cum Director Nitin Bhalotia vs. The Union Of INDIA Through The Commissioner Of GST And Central Excise

WPC/1989/2020HC Jharkhand05 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Patron Commotrade PVT LTD Through Its Director Mohit Kumar Poddar vs. The Union Of INDIA Through The Commissioner Of GST And Central Excise

WPC/1990/2020HC Jharkhand05 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3241/2023HC Jharkhand04 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3356/2023HC Jharkhand04 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3302/2023HC Jharkhand04 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3303/2023HC Jharkhand04 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/3243/2023HC Jharkhand04 Jul 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Anupam Kumar Pathak vs. The State Of Jharkhand

W.P.(Cr.)/141/2022HC Jharkhand04 Jul 2023

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Voltas Limited Through Ravi Ranjan vs. The State Of Jharkhand Through Its Chief Secretary

WPC/2787/2023HC Jharkhand26 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sanjay Kumar vs. The Principal Commissioner Central Goods And Service Tax And Central Exicse

WPC/2773/2023HC Jharkhand26 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Rimjhim Ispat Limited Through Its Authorized Signatory Mr Bhaskar Bajpayi vs. The State Of Jharkhand

C.M.P./676/2023HC Jharkhand22 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Shree Ram Agrotech Through Its Sole Proprietor Mr Dhruv Kumar Srivastava vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Deptt

WPC/163/2023HC Jharkhand15 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/830/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/829/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/831/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/826/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/833/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/832/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/827/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/825/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/824/2023HC Jharkhand13 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sri Prem Prakash vs. Ranchi Municipal Corporation

WPC/5723/2022HC Jharkhand12 Jun 2023

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Steel Authority Of INDIA Limited (Bokaro Steel Plant) Through Rajeev Gupta vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/3983/2022HC Jharkhand12 Jun 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pradeep Kumar Agarwal vs. Senior Intelligence Officer Directorate General Of Goods And Service Tax Intelligence

A.B.A./2270/2023HC Jharkhand19 May 2023

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Mrityunjay Kumar Singh Alias Mrityunjay Kumar Alias Mrityunjay Kr Singh Alias Sonu Singh vs. Union Of INDIA Through The National Investigation Agency

Cr.A(DB)/666/2023HC Jharkhand18 May 2023

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SUBHASH CHAND

Mritunjay Kumar Singh Alias Mrityunjay Kr Singh Alias Mrityunjay Kumar Alias Sonu Singh vs. The Union Of INDIA Through The National Investigation Agency

Cr.A(DB)/356/2023HC Jharkhand18 May 2023

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SUBHASH CHAND

Ms Tata Motors Limited Through Pankaj Kr Patwari vs. The State Of Jharkhand Through The Secretary Cum Commissioner Of Commercial Taxes

WPC/4546/2021HC Jharkhand12 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Kirloskar Brothers Limited Through Its Authorized Mr Jayanta Chakraborty vs. State Of Jharkhand Through The Secretary Commercial Taxes Department

WPC/4783/2022HC Jharkhand10 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Gajraj Vahan Private Limited Reprr Through Its Director Bhanu Prakash Jalan Alias Bhanu Jalan vs. The State Of Jharkhand

WPC/1801/2021HC Jharkhand10 May 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

Vishnu Kumar Shaw Alias Bishnu Kumar Shaw vs. The State Of Jharkhand

Cr.Rev./58/2021HC Jharkhand09 May 2023

Bench: HON'BLE MR. JUSTICE SANJAY PRASAD

Mukesh Kumar vs. Mrs Kumari Puja

FA/97/2022HC Jharkhand09 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Neelam Devi vs. Joint Commissioner Office Of The Commissioner CGST And Central Excise (Appeal)

WPC/569/2023HC Jharkhand09 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Shree Krishna Traders Through Its Proprietor Sri Ajay Kumar Agarwal vs. The Principal Commissioner Central GST And Central Excise Ranchi

WPC/1133/2023HC Jharkhand05 May 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

Upendra Kumar Sharma vs. The State Of Jharkhand

A.B.A./116/2023HC Jharkhand03 May 2023

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Agarwal Metcom Private Limited Through Its Director Namely Ratan Saharia vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/1406/2022HC Jharkhand03 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rajmata Dealers Private Limited Through Its Director Shankar Lal Agarwal vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/1439/2022HC Jharkhand03 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Shree Om Metals PVT LTD Through Its Director Namely Ramesh Kumar Agarwal vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Commercial Taxes Deptt

WPC/5042/2021HC Jharkhand02 May 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/1836/2023HC Jharkhand01 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/1784/2023HC Jharkhand01 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

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