Jharkhand High Court GST Judgments — 2024

200 judgments, newest first. Page 1 of 2.

Amar Kumar Rai vs. The State Of Jharkhand Through The Chief Secretary

WPC/5947/2024HC Jharkhand17 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. Bokna Raiyat Rojgar Committee, Through Its Authorized Signatory Namely, Chayan Mallick vs. The Union Ir INDIA, Through The Prinicipal Commissioner, Central Goods And Service Tax Act

WPC/6208/2024HC Jharkhand17 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pragati Bio And Renewable Energy, Through Its Proprietor Balsonari Alias Balsonari Tirkey vs. Principal Commissioner, Central Goods And Service Tax, Government Of INDIA, Ministry Of Revenue

WPC/5982/2024HC Jharkhand11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Aryan Enterprises Through Its Proprietor Anuj Kumar Jha vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/15/2024HC Jharkhand10 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Ram Constructions Through Its Proprietor Ram Chandra Saha vs. Union Of INDIA Thro The Secretary Ministry Of Finance Department Of Revenue

WPC/2150/2024HC Jharkhand10 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sunil Kumar Agarwal vs. State Of Jharkhand

LPA/479/2024HC Jharkhand10 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Ram Constructions Through Its Proprietor Ram Chandra Saha vs. Union Of INDIA Thro The Secretary Ministry Of Finance Department Of Revenue

WPC/2148/2024HC Jharkhand07 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Ra Mining PVT. LTD., Represented Through Shri Jhantu Jana, Authorised Representative vs. Commissioner Of Commercial Taxes, Commercial Tax Department

WPC/5995/2024HC Jharkhand19 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Ra Mining PVT. LTD., Represented Through Shri Jhantu Jana vs. Commissioner Of Commercial Taxes, Commercial Tax Department

WPC/5877/2024HC Jharkhand19 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Santosh Construction Through Its One Of The Partner Santosh Kumar Singh vs. Union Of INDIA Through The Superintendent Of Police National Investigation Agency

Cr.A(DB)/850/2024HC Jharkhand19 Nov 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S. Marang Buru Trust, Through Its Authorized Representative vs. The State Of Jharkhand, Through Its Secretary, Department Of State Tax

WPC/5829/2024HC Jharkhand18 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Viren Enterprises Through Its Proprietor Lata Sharma vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/14/2024HC Jharkhand12 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Binod Kumar Jha vs. The Union Of INDIA Through The Secretary Deptt Of Revenue

WPC/4994/2022HC Jharkhand11 Nov 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Shri Sai Super Market, Through Its Proprietor Shri Sunil Kumar vs. Union Of INDIA Through The Secretary, Ministry Of Finance

WPC/5916/2024HC Jharkhand11 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Shri Ram Marketing Services Through Its Power Of Attorney Holder Mr Santosh Kumar Singh vs. Union Of INDIA Through Ministry Of Finance

WPC/5378/2023HC Jharkhand22 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Modi Tiles And Sanitary House PVT LTD Thro Its Authorised Signatroy Cum Manager Mr S K Singh vs. Union Of INDIA Through Ministry Of Finance

WPC/3536/2024HC Jharkhand22 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Maa Padmavati Synthetics Through Its Sole Proprietor Vipul Jain vs. Union Of INDIA Through Ministry Of Finance

WPC/5322/2023HC Jharkhand18 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Raj Fun, Through Its Partner, Raghwendra Kumar Singh vs. The Chairman, Hec, Ranchi

WPC/2743/2024HC Jharkhand17 Oct 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Anup Kumar Karmkar vs. The State Of Jharkhand

B.A./4546/2024HC Jharkhand16 Oct 2024

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

M/S Ambey Mining PVT LTD Through Its Authorized Signatory Sri Om Prakash Pareek vs. Union Of INDIA Through The Secretary Ministry Of Finance (Deptt Of Revenue)

WPC/4861/2023HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Coal Mines Associated Traders Private Limited vs. Union Of INDIA Through The Secretary, Ministry Of Finance (Department Of Revenue)

WPC/4676/2024HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Aka Logistics Private LTD Thr Its General Manager Cum Authorized Signatory Shri Ashwani Agrawal vs. Union Of INDIA Through The Secretary Ministry Of Finance (Deptt Of Revenue)

WPC/5071/2023HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Shourabh Agrawal Director Of M/S Aka Logistics PVT LTD vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/6465/2023HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Coal Mines Associated Traders Private Limited vs. Union Of INDIA Through The Secretary, Ministry Of Finance (Department Of Revenue)

WPC/4638/2024HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Bla Projects PVT LTD Through Its Authorized Signatory Shri Kumar Bhawesh vs. Union Of INDIA Through The Secretary, Ministry Of Finance (Department Of Revenue)

WPC/5091/2024HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Gora Koley vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/6464/2023HC Jharkhand03 Oct 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Ht Digital Streams Limited Through Its Authorized Signatory Sanjeet Kumar Singh vs. The Commissioner (Audit), CGST And Cx Ranchi

WPC/4961/2024HC Jharkhand30 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Gyaan Chandra Jaiswal vs. The Union Of INDIA By Shri Dinesh Kumar Intelligence Officer

B.A./7209/2024HC Jharkhand26 Sept 2024

Bench: HON'BLE MR. JUSTICE SUBHASH CHAND

Mithlesh Kumar Singh vs. The State Of Jharkhand

A.B.A./3498/2024HC Jharkhand24 Sept 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Tamanna Stone Works (A Proprietorship Concern) Thro Its Proprietor Namely Mohammad Karimuddin vs. State Of Jharkhand Through The Secretary, Department Of State Tax

WPC/5178/2024HC Jharkhand24 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Tamanna Stone Works (A Proprietorship Concern) Thro Its Proprietor Namely Mohammad Karimuddin vs. State Of Jharkhand Through The Secretary, Department Of State Tax

WPC/5207/2024HC Jharkhand24 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Clean Coal Enterprises PVT LTD vs. Central Coalfields LTD, Through Its Chairman Cum Managing Director

WPC/4859/2024HC Jharkhand17 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Brajesh Prasad Tiwari vs. The State Of Jharkhand

A.B.A./1212/2024HC Jharkhand13 Sept 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Rakesh Kumar Garg vs. The State Of Jharkhand

A.B.A./1211/2024HC Jharkhand13 Sept 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

M/S Allied INDIA Iron And Steel Private LTD Through Its Director Md Mahboob Alam vs. The Principal Commissioner C.G.S.T And Cx Ranchi

WPC/4927/2024HC Jharkhand12 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Ampl - Nkas (Jv) Is Represented Through M/S Ambey Mining PVT LTD vs. The State Of Jharkhand

WPC/4713/2024HC Jharkhand11 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Ampl - Nkas (Jv) Is Represented Through M/S Ambey Mining PVT LTD vs. The State Of Jharkhand

WPC/4707/2024HC Jharkhand11 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Shapoorji Pallonji And Co PVT LTD Through Its Authorized Signatory Vinod Lalwani vs. Union Of INDIA Through The Secretary Deptt Of Revenue

WPC/5112/2022HC Jharkhand11 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Sri Shyam Stone Works Through Its Partner Namely Ved Prakash Khudania vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/5007/2024HC Jharkhand10 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Md Shahnwaj Akhtar vs. The State Of Jharkhand

WPC/4424/2024HC Jharkhand09 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Shiva Kumar Deora vs. Union Of INDIA Through The Secretary, Ministry Of Finance Department Of Revenue

WPC/4644/2024HC Jharkhand09 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Ms Black Stone Works Through Its Partner Namely Ved Prakash Khudania vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4945/2024HC Jharkhand09 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Jyoti Stone Works (A Proprietorship Concern) Thro Its Proprietor Namely Jagdish Prasad Narsaria vs. State Of Jharkhand Through The Secretary, Department Of State Tax

WPC/4883/2024HC Jharkhand05 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Jindal Stone Works Through Its Proprietor Namely Kanhaiya Kumar Khudania vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4882/2024HC Jharkhand05 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Singh Construction Company Through Its Proprietor Nirmal Singh vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/5938/2023HC Jharkhand05 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Prasad Explosives And Chemicals Thro Its Partner Subodh Kumar Prasad vs. The Principal Commissioner Central Goods And Services Tax And Central Excise

WPC/2065/2024HC Jharkhand05 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Maa Tara Stone Works Through Its Proprietor Namely Sunil Kumar Singh vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4863/2024HC Jharkhand04 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Sri Shyam Stone Works (A Partnership Concern) Through Its Partner, Namely, Ved Prakash Khudania vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/4853/2024HC Jharkhand04 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Narendra Kumar vs. The State Of Jharkhand

WPC/1171/2023HC Jharkhand04 Sept 2024

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Commissioner Of GST And Central Excise vs. Ms Mica Mold Through Its Proprietor Arun Agarwal

T.A./45/2018HC Jharkhand04 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Md Shahid Akbar vs. The State Of Jharkhand

A.B.A./773/2024HC Jharkhand03 Sept 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Maa Tara Stone Works Through Its Proprietor Namely Sunil Kumar Singh vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4845/2024HC Jharkhand03 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Jyoti Stone Works (A Proprietorship Concern) Thro Its Proprietor Namely Jagdish Prasad Narsaria vs. State Of Jharkhand Through The Secretary, Department Of State Tax

WPC/4846/2024HC Jharkhand03 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Sursarita Vanijya Private LTD Thro Its Power Of Attorney Holder V K Bhalotia vs. Principal Commissioner Of Central Goods And Services Tax

WPC/1598/2024HC Jharkhand02 Sept 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Manoj Singh Alias Manoj Kumar Singh vs. The State Of Jharkhand

A.B.A./3187/2024HC Jharkhand31 Aug 2024

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Renu Singh vs. The State Of Jharkhand

A.B.A./1210/2024HC Jharkhand30 Aug 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Jindal Stone Works Through Its Propritor Namely Kanhaiya Kumar Khudania vs. State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4733/2024HC Jharkhand28 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Black Stone Works Through Its Partner Namely Ved Prakash Khudania vs. State Of Jharkhand Through The Secretary Deptt Of State Of Tax

WPC/4737/2024HC Jharkhand28 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Md Farukh Alias Md Farooque vs. The State Of Jharkhand

A.B.A./2828/2024HC Jharkhand22 Aug 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Gyaan Chandra Jaiswal vs. The Additional Director, Directorate General Of Goods And Service Tax Intelligence

W.P.(Cr.)/599/2024HC Jharkhand21 Aug 2024

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Allied Infrastructures And Projects Private Limited Through Its Manager Md Saheb Kashim vs. Union Of INDIA, Through Its Secretary, Ministry Of Finance

WPC/4410/2024HC Jharkhand20 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Koleshwari Infracons Private LTD Through Its Authorized Signatory Prashant Kumar Singh vs. Union Of INDIA Through Its Secretary Department Of Revenue

WPC/4515/2024HC Jharkhand19 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Jagat Narayan Rai vs. Jharkhand State Housing Board Through The Managing Director

WPC/3759/2023HC Jharkhand14 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Jharkhand Tourism Development Corporation LTD Thro Its General Manager Finance Rajeev Kumar Singh vs. The State Of Jharkhand Thorugh The Secretary Deptt Of State Tax

WPC/4507/2024HC Jharkhand14 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Prabhu Sao Alias Prabhu Sah vs. The State Of Jharkhand

A.B.A./5049/2024HC Jharkhand13 Aug 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Swal Limited Through Its Authorized Signatory Gouranga Das vs. The State Of Jharkhand

WPC/4488/2024HC Jharkhand13 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Rewinder Techno Electricals Through Its One Of The Partners Sanjay Gupta vs. Union Of INDIA Thro The Pr Commissioner Central Goods And Services Taxes And Central Excise, Ranchi

WPC/4395/2024HC Jharkhand09 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Commisioner Of Central G S T And Central Excise vs. Ms Mica Mold

T.A./43/2018HC Jharkhand08 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Pratik Steel Casting Private Limited Represented Through Its Director Mr Narendra Gopal Singhal vs. The Joint Director Directorate General Of Goods And Service Tax Intelligence

C.M.P./695/2024HC Jharkhand07 Aug 2024

Bench: HON'BLE DR. JUSTICE S. N. PATHAK,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Poojashi Enterpise (Opc) Private Limited Through Its Director Mr. Shiva Kumar Deora vs. Union Of INDIA, Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/4104/2024HC Jharkhand06 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Sri Ram Construction Through Its Proprietor Sanjay Kumar vs. The Commissioner Central Goods And Services Tax And Central Excise

WPC/1974/2023HC Jharkhand05 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Poonam Construction And Co. Through One Of Its Partners, Mr Diwakar Kumar vs. Principal Commissioner, Central Goods And Service Tax And Central Excise, Ranchi

WPC/4326/2024HC Jharkhand05 Aug 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Balco Limited Through Soumya Banerjee vs. State Of Jharkhand

W.P.(Cr.)/887/2023HC Jharkhand02 Aug 2024

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Mishra Enterprises Through Its Proprietor Subhash Kumar Mishra vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax CGST

WPC/697/2024HC Jharkhand31 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Sumit Gupta vs. The Union Of INDIA Rep By Shri Dinesh Kumar Intelligence Officer Direc General Of GST Intelligence

B.A./4764/2024HC Jharkhand31 Jul 2024

Bench: HON'BLE MR. JUSTICE SUBHASH CHAND

M/S Vinayaka Industries Through Its Proprietor Kiran Kumar vs. Union Of INDIA, Through The Principal Commissioner, Central Goods And Service Tax (CGST), Ranchi

WPC/677/2024HC Jharkhand31 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Jagatjit Automotive Company PVT LTD Represented Through Its Director Rishiraj Ghosh vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/2531/2024HC Jharkhand29 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Rabin Das vs. The State Of Jharkhand

W.P.(Cr.)/239/2023HC Jharkhand24 Jul 2024

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Bhardwaj Construction Company P LTD vs. The State Of Jharkhand

WPC/3440/2024HC Jharkhand24 Jul 2024

Bench: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD (AS ACJ),HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Lions Construction Through Its Proprietor Smt Arati Devi vs. Union Of INDIA

WPC/3115/2023HC Jharkhand24 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Flowserve INDIA Controls PVT LTD Thro Its Authorised Signatory Ashish Kumar vs. Central Goods And Service Tax And Central Excise Thro Its Principal Commissioner

WPC/2011/2024HC Jharkhand23 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Rabindra Kumar vs. The State Of Jharkhand

A.B.A./3910/2024HC Jharkhand22 Jul 2024

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Hi Tech Tractors Through Its Partner Shri Rabindra Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/4503/2021HC Jharkhand19 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ram Sewak Rana vs. The State Of Jharkhand Thr Its Chief Secretary

WPC/3177/2019HC Jharkhand19 Jul 2024

Bench: HON'BLE DR. JUSTICE S. N. PATHAK

Shambhu Poddar vs. South Eastern Railway Through Its General Manager

WPC/3595/2019HC Jharkhand18 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Gurudwara Sri Guru Singh Sabha Represented Thro Its Secretary Gagandeep Singh vs. The Principal Commissioner CGST And Cx

WPC/2024/2024HC Jharkhand18 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Bajrangi Enterprises Through One Of Its Partners Navin Kumar Singh vs. Union Of INDIA

WPC/270/2024HC Jharkhand18 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Amit Gupta vs. The Union Of INDIA Rep By Shri Dinesh Kumar Io Directorate General Of GST Intelligence

B.A./5472/2024HC Jharkhand18 Jul 2024

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Jai Prakash Singh vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/5759/2022HC Jharkhand18 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Indus Tower LTD Through Its Authorised Signatory Shri Sanyam Arora vs. The State Of Jharkhand Through Its Secretary Department Of State Tax

WPC/958/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Gee Pee Steel Through Its Attorney Holder Mr Sachin Agarwal vs. The State Of Jharkhand Through The Secretary Cum Commissioner

WPC/368/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Star INDIA Industries Through One Of Its Partners, Namely, Kumar Nilabh vs. The State Of Jharkhand Through Its Secretary, Department Of State Tax

WPC/622/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Karni Stone Works Through Its Proprietor Namely Manik Chandra Maheshwari vs. Union Of INDIA Thro Principal Commissioner Central GST And Central Excise, Ranchi

WPC/278/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Swarn Biotech Through Its Proprietor Rajesh Ranjan vs. Union Of INDIA Through Secretary Ministry Of Finance Department Of Revenue

WPC/75/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S K M Enterprises Through Its Proprietor Sri Vinod Kumar Kushwaha vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/6230/2023HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Karuna Kumari vs. The Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/279/2024HC Jharkhand16 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S B N Dutta Represented Thro One Of Its Partner Sri Ashwini Kumar Dutta vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/1937/2024HC Jharkhand15 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Sri Sai Construction Through Its Proprietor Rajiv Ranjan Kumar Singh vs. The Principal Commissioner CGST And Cx

WPC/3307/2024HC Jharkhand15 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Padam Kumar Jain Thro Its Proprietor Namely Padam Kumar Jain vs. The State Of Jharkhand, Through The Commissioner, State Tax Department

WPC/3678/2024HC Jharkhand12 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Devi Construction Through Its Proprietor Chandra Shekhar Prasad Singh vs. Central Goods And Service Tax And Central Excise Through The Commissioner CGST And Cx

WPC/492/2024HC Jharkhand12 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

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