BharatTaxGST

Jharkhand High Court GST Judgments — 2024

200 judgments, newest first. Page 2 of 2.

M/S Universal Auto Components Private LTD Thro Its Authorized Signatory Namely Balmiki Sharma vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/458/2024HC Jharkhand12 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Vishal Sponge PVT LTD Through Its Director Mukesh Kumar Agarwal vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1657/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Chocolate Hotels PVT LTD Through Its Authorised Signatory Shri Tuhin Mukherjee vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/1100/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Mohammad Shadab Alam Through Its Proprietor Mohammad Shadab Alam vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/429/2023HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Simplex Infrastructures Limited Through Its Vice President Sri S B Das vs. The State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/4754/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Sri Sai Krishna Constructions Represented By Its Managing Partner Lawful Attorney Smt G Prathima vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/4106/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Sanjay Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/2466/2024HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Sumitra Enterprises Through Its Proprietor Namely Mr Niraj Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1805/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Commercial Motors Through Its Partner Namely Indrajeet Mallick vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1735/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Mrs Madhuri Yadav vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/1030/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Jm Spares Through Its Proprietor Jitendra Narayan Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/453/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Global Ac System Jsr Private Limited Through Its Director Sk Safikul Islam vs. The State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/2829/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Southern Trading And Industrial Corporation Through Its Proprietor Chilka Pradeep Kumar Naidu vs. The State Of Jharkhand Through The Secretary Department Of Commercial Taxes

WPC/2111/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Kewla Prasad Pandey And Brothers Through Its Proprietor Namely Arun Kumar vs. The State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/5337/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Shree Marble House Through Its Proprietor Namely Mr Shyam Ballabh Agarwal vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/4686/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Shri Sai Super Market Through Its Proprietor Namely Shri Sunil Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/3141/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Trimurthy Sales Corporation Through Its Partner Sanjay Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/2570/2020HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Sigma Re Dev Consts Private Li, Ited Through Of Its Directors Shri Dhananjay Kumar Verma vs. The Union Of INDIA Through The Commissioner Central Goods And Service Tax And Central Excise

WPC/7587/2023HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Tb Refrigeration And Electricals P Limited Through Its Director Nirbhay Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/5633/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Devyani Motor P Limited Through Its Director Namely Sunil Kumar Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/5118/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Manka Enterprises Through Its Proprietor Namely Ajay Kumar Manka vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/3647/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Shree Gangotri Industries Through Its Proprietor Deen Dayal Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/2794/2022HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms R K Hp Gas Agencies Through Its Proprietor Vishnu Upadhayay vs. The State Of Jharkhand Through The Secretary Department Of Commercial Taxes

WPC/4006/2021HC Jharkhand11 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Nayan Enterprises Through One Of Its Partners Raju Kumar Mandal vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/4196/2023HC Jharkhand09 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Bajrangi Enterprises Through One Its Partners Navin Kumar Singh vs. Union Of INDIA

WPC/1391/2022HC Jharkhand09 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Pankaj Enterprises Through Its Proprietor Pankaj Kumar Singh vs. Union Of INDIA

WPC/3001/2024HC Jharkhand09 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Padam Kumar Jain Thro Its Proprietor Namely Padam Kumar Jain vs. The State Of Jharkhand Through The Commissioner State Tax Department

WPC/3691/2024HC Jharkhand05 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Vivek Narsaria vs. The State Of Jharkhand

Cont.(Cvl)/501/2024HC Jharkhand02 Jul 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

The Principal Commissioner Of Income Tax vs. Ms Subarnrekha Coal Complex Private Limited

T.A./50/2019HC Jharkhand26 Jun 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Veer Enterprises Through Its Proprietor Bhakta Bir Pathak vs. The Union Of INDIA Through Finance Secretary, Ministry Of Finance Deptt Of Revenue

C.Rev./56/2024HC Jharkhand17 May 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Shiva Kumar Deora vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/354/2024HC Jharkhand13 May 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Vivek Narsaria vs. The State Of Jharkhand

Cont.(Cvl)/158/2024HC Jharkhand26 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Triveni Engicons Private Limited Through Its Authorized Signatory Uttam Kumar Mallick vs. Union Of INDIA Through The Principal Commissioner CGST And Central Excise Ranchi

WPC/3236/2023HC Jharkhand25 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Goldstar Suppliers Private Limited Through Its Director Asha Poddar vs. The Principal Commissioner Of Income Tax

WPC/3512/2023HC Jharkhand19 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7060/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

East INDIA Udyog LTD Through Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey vs. State Of Jharkhand Through The Deptt Of Energy

WPC/6524/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Ncc LTD (Formerly Nagarjuna Construction Company LTD) Through Piyush Kumar Gupta vs. State Of Jharkhand Through The Deptt Of Energy

WPC/5341/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

East INDIA Udyog LTD Thro Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey vs. State Of Jharkhand Through The Department Of Energy

WPC/160/2024HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Anvil Cables Private Limited Through Its Constituted Attorney Mr Shailendra Kumar Singh vs. The State Of Jharkhand Through The Deptt Of Energy

WPC/5721/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Ncc LTD (Formerly Nagarjuna Construction Company LTD) Through Piyush Kumar Gupta vs. State Of Jharkhand Through The Deptt Of Energy

WPC/5773/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7074/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7079/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Anvil Cables Private Limited Through Its Constituted Attorney Mr Shailendra Kumar Singh vs. The State Of Jharkhand Through The Deptt Of Energy

WPC/5720/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Ncc LTD (Formerly Nagarjuna Construction Company LTD) Through Piyush Kumar Gupta vs. State Of Jharkhand Through The Deptt Of Energy

WPC/5574/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

East INDIA Udyog LTD Through Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey vs. The State Of Jharkhand Through The Deptt Of Energy

WPC/6529/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7069/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Anvil Cables Private Limited Through Its Constituted Attorney Mr Shailendra Kumar Singh vs. The State Of Jharkhand Through The Deptt Of Energy

WPC/5722/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/6712/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7076/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Ncc LTD (Formerly Nagarjuna Construction Company LTD) Through Piyush Kumar Gupta vs. State Of Jharkhand Through The Deptt Of Energy

WPC/5291/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

East INDIA Udyog LTD Through Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey vs. State Of Jharkhand Through The Deptt Of Energy

WPC/6471/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali vs. The State Of Jharkhand

WPC/7066/2023HC Jharkhand09 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Pijush Kumar Dey vs. The State Of Jharkhand

Cr.M.P./370/2021HC Jharkhand03 Apr 2024

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Veer Enterprises Through Its Proprietor Bhakta Bir Pathak vs. The Union Of INDIA Through Finance Secretary Ministry Of Finance Deptt Of Revenue

WPC/6746/2023HC Jharkhand03 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Amit Agarwal Alias Vicky Bhalotia vs. Union Of INDIA Represented By Shri Dinesh Kumar

B.A./569/2024HC Jharkhand02 Apr 2024

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

Gopal Burnwal Alias Gopal Kumar Burnwal vs. The State Of Jharkhand

A.B.A./10953/2023HC Jharkhand22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Maa Chintpurni Steel Through Its Proprietor Sri Ramesh Kumar vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/4087/2023HC Jharkhand20 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Gyaan Chandra Jaiswal vs. The Additional Director, Directorate General Of Goods And Services Tax Intelligence Regional Unit

WPC/102/2024HC Jharkhand13 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Prakash Paint Thro Its Proprietor Om Prakash Saw vs. State Of Jharkhand Thro Secretary Cum Commissioner Of State Tax

WPC/192/2024HC Jharkhand13 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S East INDIA Udyog LTD Through Its Senior Executive Director Mr Pramod Kumar vs. The State Of Jharkhand Through Its Principal Secretary Cum Commissioner Commercial Taxes Deptt

WPC/2855/2023HC Jharkhand13 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S East INDIA Udyog LTD Through Its Senior Executive Director Mr Pramod Kumar vs. The State Of Jharkhand Through Its Principal Secretary Cum Commissioner Commercial Taxes Deptt

WPC/2853/2023HC Jharkhand13 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S East INDIA Udyog LTD Through Its Senior Executive Director Mr Pramod Kumar vs. The State Of Jharkhand Through Its Principal Secretary Cum Commissioner Commercial Taxes Deptt

WPC/2854/2023HC Jharkhand13 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Jawahar Lal Saha Alias Jawahar Lal Sah vs. The State Of Jharkhand

A.B.A./5011/2023HC Jharkhand12 Mar 2024

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

M/S Arun Kumar Kushwaha Through Its Proprietor Arun Kumar Kushwaha vs. The State Of Jharkhand Through Secretary/ Principal Secretary Building Construction Department

WPC/4963/2023HC Jharkhand12 Mar 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mohammad Nassruddin vs. The Principal Commissioner CGST And Cx

WPC/7639/2023HC Jharkhand06 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

Abdul Satar vs. The Principal Commissioner CGST And Cx

WPC/827/2024HC Jharkhand06 Mar 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Bihar Foundry And Castings LTD Represented Through Its Director Sri Gaurav Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/5161/2022HC Jharkhand04 Mar 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Bihar Foundry And Castings LTD Represented Through Its Director Sri Sri Gaurav Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/4340/2022HC Jharkhand04 Mar 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Esl Steel Limited Through Its General Manager Finance Sajnive Kumar Singh vs. Principal Commissioner Central Goods And Service Tax And Central Exicse

WPC/2225/2021HC Jharkhand04 Mar 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Spica Projects And Infrastructures PVT LTD Through Its Director Sontosh Kumar Singh vs. The State Of Jharkhand

Cont.(Cvl)/525/2023HC Jharkhand27 Feb 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Spica Projects And Infrastructures PVT LTD Through Its Director Sontosh Kumar Singh vs. The State Of Jharkhand

Cont.(Cvl)/521/2023HC Jharkhand27 Feb 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR

M/S Bokaro Timber Seasoning Plant Represented Through Its Partner Sri Madan Lal Jain vs. The Principal Commissioner Of Central Goods And Services Tax And Central Excise

WPC/3867/2022HC Jharkhand26 Feb 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Rana Engineering Through Its Proprietor Sikandar Rana vs. Union Of INDIA Thr The Commissioner Ministry Of Finance Deptt Of Revenue CGST And Central Exicse

WPC/6387/2023HC Jharkhand23 Feb 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S K P Indane Service Through Its Proprietor Kali Pad Soren vs. The State Of Jharkhand

WPC/3279/2023HC Jharkhand20 Feb 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Orissa Manganese And Minerals Limited Through Its Authorized Signatory Niraj Kumar Gupta vs. Commissioner Central Goods And Service Tax And Central Excise

WPC/2786/2023HC Jharkhand20 Feb 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rajiv Mundhra vs. The State Of Jharkhand

W.P.(Cr.)/730/2023HC Jharkhand13 Feb 2024

Bench: SRI ANANDA SEN, J.

Premas Life Sciences PVT LTD Through Its Authorized Represenative Basanta Rout vs. The State Of Jharkhand

WPC/5210/2023HC Jharkhand12 Feb 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Singh Enterprises Through Its Proprietor Namely Munna Singh vs. Union Of INDIA Through The Commissioner Of CGST And C X

WPC/1710/2022HC Jharkhand12 Feb 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

The Commissioner Of Central Excise And Service Tax vs. Ms Jagadamba Ingo Tech Steel P LTD Through Its Director Shri Ashok Kumar Agarwal

C.M.P./441/2021HC Jharkhand06 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Union Of INDIA Through The Chief Commissioner Central Excise And Service Tax vs. Ms Stan Commodities Private Limited Through Its Director Ankit Poddar

C.M.P./438/2021HC Jharkhand06 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Union Of INDIA vs. Ms Naba Metal P Limited Through One Of Its Director Pursuttam Poddar

C.M.P./436/2021HC Jharkhand06 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

The Commissioner Of Central Excise And Service Tax vs. Ms Galaxy Export Private Limited Through Its Director Shri Anil Kumar Jain

C.M.P./442/2021HC Jharkhand06 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Union Of INDIA Through The Chief Commissioner Central Excise And Service Tax vs. Ms Sukh Sagar Metals P LTD Through One Of Its Director Sri Deepu Kumar

C.M.P./437/2021HC Jharkhand06 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Union Of INDIA Through The Commissioner Of Central Excise And Service Tax vs. Ms Nanak Ispat P LTD Through Its Director Amit Gupta

C.M.P./440/2021HC Jharkhand05 Feb 2024

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,SRI PRADEEP KUMAR SRIVASTAVA, J.

The New Bombay Stores Represented By Its Partner Namely Jayesh Panchamiya vs. State Of Jharkhand Through Deputy Commissioner

WPC/3546/2022HC Jharkhand01 Feb 2024

Bench: SRI ANANDA SEN, J.

Vijay Mehta vs. State Of Jharkhand Through Deputy Commissioner

WPC/3549/2022HC Jharkhand01 Feb 2024

Bench: SRI ANANDA SEN, J.

Rahul Dokania Alias Rahul Dokania vs. State Of Jharkhand

Cr.M.P./4589/2022HC Jharkhand22 Jan 2024

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ajay Khalkho vs. The State Of Jharkhand

A.B.A./8236/2023HC Jharkhand15 Jan 2024

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

State Of Jharkhand Through The Deputy Comissioner Of Commercial Taxes vs. Ms Ram Kripal Singh Construction PVT LTD

WPC/3246/2020HC Jharkhand15 Jan 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

State Of Jharkhand Through The Deputy Commissioner Of Commercial Taxes vs. Ms Ram Kripal Singh Construction PVT LTD

WPC/3229/2020HC Jharkhand15 Jan 2024

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mohammad Arif Ali Alias Md Arif Ali vs. The State Of Jharkhand

A.B.A./9340/2022HC Jharkhand12 Jan 2024

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

R P M Medicare Through Its Partner Mr Manoj Kumar Drolia vs. The State Of Jharkhand

Cont.(Cvl)/661/2020HC Jharkhand11 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

M/S Planet International Through Its Proprietor Sri Ajay Kumar vs. The State Of Jharkhand

LPA/474/2023HC Jharkhand10 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Kamal Agencies Through Its Authorised Signatory Mr Nawal Kishore Agarwal vs. The State Of Jharkhand

Cont.(Cvl)/657/2020HC Jharkhand10 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

M/S Purvi Iron Limited Through Its Authorized Signatory And Senior Executive Sanjay Kumar Bhotika vs. The State Of Jharkhand Through Its Commissioner Of State Tax

WPC/6297/2023HC Jharkhand05 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Sanjay Agencies Through Its Proprietor Mrs Pushpa Devi Drolia vs. The State Of Jharkhand

Cont.(Cvl)/660/2020HC Jharkhand05 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

Kishan Gupta vs. The State Of Jharkhand

Cont.(Cvl)/658/2020HC Jharkhand05 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

R P M Distributors Through Its Proprietor Mr Mitesh Kumar Drolia vs. The State Of Jharkhand

Cont.(Cvl)/663/2020HC Jharkhand05 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

R P M Pharma Through Its Partner Mr Manoj Kumar Drolia vs. The State Of Jharkhand

Cont.(Cvl)/662/2020HC Jharkhand04 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

R P M Associates Through Its Partner Mr Manoj Kumar Drolia vs. The State Of Jharkhand

Cont.(Cvl)/659/2020HC Jharkhand04 Jan 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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