Global Ac System Jsr Private Limited Through Its Director Sk Safikul Islam v. The State Of Jharkhand Through The Secretary Deptt Of State Tax
- Court
- Jharkhand High Court
- Case number
- WPC/2829/2022
- Date of judgment
- 11 Jul 2024
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
- Petitioner
- GLOBAL AC SYSTEM JSR PRIVATE LIMITED THROUGH ITS DIRECTOR SK SAFIKUL ISLAM
- Respondent
- THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF STATE TAX
- CNR
- JHHC010203472022
Judgment text not available yet
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.