Ms R K Hp Gas Agencies Through Its Proprietor Vishnu Upadhayay v. The State Of Jharkhand Through The Secretary Department Of Commercial Taxes

Court: Jharkhand High Court
Case number: WPC/4006/2021
Date of judgment: 11 Jul 2024
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
Petitioner: MS R K HP GAS AGENCIES THROUGH ITS PROPRIETOR VISHNU UPADHAYAY
Respondent: THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPARTMENT OF COMMERCIAL TAXES
CNR: JHHC010305552021

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