M/S Mohammad Shadab Alam Through Its Proprietor Mohammad Shadab Alam v. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue
- Court
- Jharkhand High Court
- Case number
- WPC/429/2023
- Date of judgment
- 11 Jul 2024
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
- Petitioner
- M/S MOHAMMAD SHADAB ALAM THROUGH ITS PROPRIETOR MOHAMMAD SHADAB ALAM
- Respondent
- UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE DEPTT OF REVENUE
- CNR
- JHHC010025092023
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.