M/S Kewla Prasad Pandey And Brothers Through Its Proprietor Namely Arun Kumar v. The State Of Jharkhand Through The Secretary Deptt Of State Tax
- Court
- Jharkhand High Court
- Case number
- WPC/5337/2022
- Date of judgment
- 11 Jul 2024
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
- Petitioner
- M/S KEWLA PRASAD PANDEY AND BROTHERS THROUGH ITS PROPRIETOR NAMELY ARUN KUMAR
- Respondent
- THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF STATE TAX
- CNR
- JHHC010374052022
Judgment text not available yet
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.