East INDIA Udyog LTD Thro Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey v. State Of Jharkhand Through The Department Of Energy

Court: Jharkhand High Court
Case number: WPC/160/2024
Date of judgment: 9 Apr 2024
Bench: HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR
Petitioner: EAST INDIA UDYOG LTD THRO ITS AUTHORIZED SIGNATORY SENIOR MANAGER PROJECTS SHRI ASHWANI PANDEY
Respondent: STATE OF JHARKHAND THROUGH THE DEPARTMENT OF ENERGY
CNR: JHHC010010702024

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