M/S Anvil Cables Private Limited Through Its Constituted Attorney Mr Shailendra Kumar Singh v. The State Of Jharkhand Through The Deptt Of Energy

Court
Jharkhand High Court
Case number
WPC/5721/2023
Date of judgment
9 Apr 2024
Bench
HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR
Petitioner
M/S ANVIL CABLES PRIVATE LIMITED THROUGH ITS CONSTITUTED ATTORNEY MR SHAILENDRA KUMAR SINGH
Respondent
THE STATE OF JHARKHAND THROUGH THE DEPTT OF ENERGY
CNR
JHHC010357292023

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