Ms Commercial Motors Through Its Partner Namely Indrajeet Mallick v. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

Court: Jharkhand High Court
Case number: WPC/1735/2021
Date of judgment: 11 Jul 2024
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD
Petitioner: MS COMMERCIAL MOTORS THROUGH ITS PARTNER NAMELY INDRAJEET MALLICK
Respondent: UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE DEPTT OF REVENUE
CNR: JHHC010127372021

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