Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali v. The State Of Jharkhand
- Court
- Jharkhand High Court
- Case number
- WPC/7079/2023
- Date of judgment
- 9 Apr 2024
- Bench
- HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR
- Petitioner
- SRI GOPIKRISHNA INFRASTRUCTURE PVT LTD THROUGH ITS AUTHORIZED SIGNATORY SHRI SHAMSHAD ALI
- Respondent
- THE STATE OF JHARKHAND
- CNR
- JHHC010434292023
Judgment text not available yet
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.