East INDIA Udyog LTD Through Its Authorized Signatory Senior Manager Projects Shri Ashwani Pandey v. State Of Jharkhand Through The Deptt Of Energy
- Court
- Jharkhand High Court
- Case number
- WPC/6524/2023
- Date of judgment
- 9 Apr 2024
- Bench
- HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR
- Petitioner
- EAST INDIA UDYOG LTD THROUGH ITS AUTHORIZED SIGNATORY SENIOR MANAGER PROJECTS SHRI ASHWANI PANDEY
- Respondent
- STATE OF JHARKHAND THROUGH THE DEPTT OF ENERGY
- CNR
- JHHC010415692023
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.