Sri Gopikrishna Infrastructure PVT LTD Through Its Authorized Signatory Shri Shamshad Ali v. The State Of Jharkhand
- Court
- Jharkhand High Court
- Case number
- WPC/7060/2023
- Date of judgment
- 9 Apr 2024
- Bench
- HON'BLE THE ACTING CHIEF JUSTICE SHREE CHANDRASHEKHAR,HON'BLE MR. JUSTICE NAVNEET KUMAR
- Petitioner
- SRI GOPIKRISHNA INFRASTRUCTURE PVT LTD THROUGH ITS AUTHORIZED SIGNATORY SHRI SHAMSHAD ALI
- Respondent
- THE STATE OF JHARKHAND
- CNR
- JHHC010434652023
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.