BharatTaxGST

Jharkhand High Court GST Judgments — 2025

197 judgments, newest first. Page 1 of 2.

M/S Narsingh Ispat Limited, Through Its Director-Cum-Authorized Signatory, Namely, Ajay Kumar Singh vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/7544/2025HC Jharkhand23 Dec 2025

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

Shubham Kumar vs. The State Of Jharkhand

A.B.A./7273/2025HC Jharkhand19 Dec 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Prateek Kalbalia vs. Directorate General Of GST Intelligence, Jamshedpur Regional Unit

B.A./11057/2025HC Jharkhand18 Dec 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

M/S. Bajrang Prestressed Products (P) LTD., Through Its Director Ankit Kumar Pacheriwala vs. The Principal Commissioner, CGST And Cx, Ranchi

WPC/7349/2025HC Jharkhand17 Dec 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Nishant Kumar Singh @ Nishant Kumar vs. Chief Commissioner, CGST And Central Excise

WPC/7242/2025HC Jharkhand16 Dec 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Vikky Kumar vs. The State Of Jharkhand

A.B.A./7110/2025HC Jharkhand12 Dec 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Bhagwan Bhagat vs. Union Of INDIA Through The Director Of Enforcement

Cr.Rev./459/2024HC Jharkhand10 Dec 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Bhagwan Bhagat vs. The Union Of INDIA Through The Directorate Of Enforcement

Cr.Rev./495/2025HC Jharkhand10 Dec 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Maa Bhanbhori Enterprises, Through Its Proprietor Mr. Ravi Kumar vs. The Union Of INDIA Through Commissioner, CGST And Central Excise

WPC/6676/2025HC Jharkhand03 Dec 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Subhasini Hansda vs. Bharat Petroleum Corporation LTD., Through Its Territory Manager

WPC/6612/2025HC Jharkhand02 Dec 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Commissioner Of Central G S T And Central Excise vs. M/S Singh And Sons Industries

T.A./2/2024HC Jharkhand27 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Mohammad Faisal Khan vs. The State Of Jharkhand

B.A./9675/2025HC Jharkhand26 Nov 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

Carbon Resources Private Limited, Through Its Assistant Manager Mr. Surojit Gupta vs. The Union Of INDIA, Through Its Secretary, Ministry Of Finance

WPC/3825/2025HC Jharkhand26 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Carbon Resources Private Limited, Through Its Assistant Manager Mr. Surojit Gupta vs. Union Of INDIA, Through Its Secretary, Ministry Of Finance

WPC/3532/2025HC Jharkhand26 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Bharat Caterers, Through Its Partner Mohammed Hassan Khan vs. The Principal Commissioner Of Central Goods And Service Tax And Central Excise

WPC/6528/2025HC Jharkhand26 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Sendoz Impex Limited, Through Its Authorized Signatory Namely, Pramendra Kumar Singh vs. State Of Jharkhand, Through Commissioner, State Tax Department

WPC/6595/2025HC Jharkhand19 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Mihir Mukherjee vs. Union Of INDIA, Through Chairman, Central Board Of Indirect Taxes, Dept. Of Revenue

WPC/6484/2025HC Jharkhand19 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Chaman Tulsyan Through Its Authorized Signatory Namely, Navin Kumar vs. The State Of Jharkhand, Through Its Secretary, Department Of Industries, Mines And Geology

WPC/6378/2025HC Jharkhand17 Nov 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Mohit Deora vs. The Union Of INDIA Through Directorate Of Enforcement

B.A./8051/2025HC Jharkhand12 Nov 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Kashyap Contractors And Developers PVT LTD Through Its Director Santosh Kumar vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/674/2022HC Jharkhand12 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Shiva Kumar Deora Alias Shiva Ratan Deora vs. The Union Of INDIA Through Directorate Of Enforcement

B.A./8570/2025HC Jharkhand12 Nov 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Gida Jaydip vs. State Of Jharkhand

A.B.A./6352/2025HC Jharkhand11 Nov 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Balaji Steels, Through Its Proprietor, Shreyansh Agarwal vs. The Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/6072/2025HC Jharkhand11 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Shiva Kumar Deora vs. The Union Of INDIA

Cr.M.P./2793/2024HC Jharkhand07 Nov 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Dineshwar Saw vs. The State Of Jharkhand

A.B.A./6205/2025HC Jharkhand30 Oct 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Suresh Prasad vs. The State Of Jharkhand

WPC/4296/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Mayur Kumar Mehta vs. The State Of Jharkhand

WPC/4279/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Pushpa Devi vs. The State Of Jharkhand

WPC/4271/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Rajeev Kumar vs. The State Of Jharkhand

WPC/4278/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Harbhajan Singh vs. The State Of Jharkhand

WPC/4292/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Sudhansu Kumar Srivastava vs. The State Of Jharkhand

WPC/4290/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Ramesh Kumar Agarawal vs. The State Of Jharkhand

WPC/4297/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Deepak Kumar Bhagat vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/6467/2022HC Jharkhand15 Oct 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Avnish Jaiswal vs. The Union Of INDIA

B.A./9001/2025HC Jharkhand13 Oct 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

Mahadev Das Alias Kumar Dev vs. Moped Corner Through Its Proprietors

C.M.P./177/2025HC Jharkhand09 Oct 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Amit Agarwal Alia Vicky Bhalotia vs. Directorate Of Enforcement Through Its Assistant Director

B.A./6030/2025HC Jharkhand08 Oct 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Gajanan Minerals Private Limited Through Its Director Kaushal Singhal vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/2628/2020HC Jharkhand08 Oct 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Amit Gupta vs. Directorate Of Enforcement Represented By Assistant Director Pmla

B.A./7476/2025HC Jharkhand08 Oct 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Sanjeet Kumar Bhagat vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/6468/2022HC Jharkhand06 Oct 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Wellbelife Marketing Private Limited, Through Its Director Narayan Baraik vs. Principal Commissioner, Central Goods And Service Tax (CGST), Ranchi

WPC/5447/2025HC Jharkhand06 Oct 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Satya Fuels Private Limited Through Its Director Jyotiresver Singh vs. Central Goods And Service Tax And Central Excise Thro The Principal Commissioner CGST And Cx

WPC/1258/2024HC Jharkhand25 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Raj Construction, Through Its Proprietor Sir Chandan Kumar Thakur vs. The State Of Jharkhand

WPC/5336/2025HC Jharkhand23 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Maa Kalyani Electrical Through Its Proprietor Pravesh Chandra Mandal vs. Union Of INDIA

WPC/5009/2025HC Jharkhand22 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Pankaj Kumar Khandelwal Alias Pankaj Khandelwal vs. The State Of Jharkhand

A.B.A./5483/2025HC Jharkhand18 Sept 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Vinod Udaipuri vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/5267/2023HC Jharkhand18 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Laxmi Enterprises Through Its Proprietor Manoj Kumar Agarwal vs. The State Of Jharkhand Through The Pr Secretary Deptt Of Industries Mines And Geology

WPC/2695/2020HC Jharkhand12 Sept 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Tata Steel LTD. Represented Thro Its Company Secretary And Chief Legal Officer, Mr. K. Parvatheesam vs. The State Of Jharkhand, Through Its Secretary, Department Of Mines And Geology

WPC/4613/2025HC Jharkhand11 Sept 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

M/S Mangalam Jeeval Construction PVT. LTD. Through Its Proprietor Deepak Kumar Mangalam vs. Union Of INDIA

WPC/4896/2025HC Jharkhand10 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Triloki Nath Singh Director vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/1718/2024HC Jharkhand09 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Kamladitya Construction P LTD Represdent Thro Its Director R P Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/2073/2024HC Jharkhand09 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Satya Prakash Singh Alias S P Singh vs. The Senior Intelligence Officer

Cr.M.P./563/2020HC Jharkhand01 Sept 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Classic Shristi J V (Joint Venture) (Lead Member Classis Coal Construction PVT) vs. The General Manager Central Coal Fields Limited

Cont.(Cvl)/586/2023HC Jharkhand29 Aug 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Swastik Enterprise Through Its Partner Roushan Singh vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/2762/2023HC Jharkhand28 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Kamla Construction And Co And Swastik Enterprises (Jv) Through Its Partner Roushan Singh vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/2772/2023HC Jharkhand28 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Prakash Roadlines Corporation LTD., Through Its Authorized Signatory, Binod Prasad Singh vs. Ntpc Limited, Through Its Chairman-Cum-Managing Director

A.APPL/20/2025HC Jharkhand27 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE

Gulbahar Malik vs. Union Of INDIA Repr. Thr. The Investigating Officer Directorate General Of GST Intelligence

B.A./7327/2025HC Jharkhand27 Aug 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

M/S. Esh Ispat Private Limited, Through Its Authorized Signatory-Cum-Director, Punit Kumar vs. The Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/4444/2025HC Jharkhand26 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Kumar Luv Agarwal vs. The Union Of INDIA Represented By Shri Saket Intelligence Officer

B.A./6967/2025HC Jharkhand25 Aug 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

M/S Anil Kumar Suman, Proprietor - Sri Anil Kumar Suman vs. The Union Of INDIA

WPC/3978/2025HC Jharkhand21 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Gtl Infrastructure Limited, Through Its Authorized Representative, Dharam Nath Jha vs. The State Of Jharkhand

WPC/5035/2024HC Jharkhand20 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. New Tak Parcell Cargo Clearing Agency, Through Its Proprietor, Sri Tariq Siddiqi vs. The Principal Commissioner, CGST And Cx, Ranchi

WPC/4378/2025HC Jharkhand20 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Mahendra Traders Represented Through Its Sole Proprietor Anand Jhawar vs. The State Of Jharkhand

WPC/5377/2023HC Jharkhand07 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Ramson Techno Chem Through Its Proprietor Jitendra Kumar Singh vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/5332/2023HC Jharkhand07 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Safari Machineries And Tools, Through Its Proprietor Wais Mohammad vs. The State Of Jharkhand, Through The Secretary-Cum-Commissioner, State Tax Dept

WPC/3354/2025HC Jharkhand06 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S K K Builder PVT LTD Represented By Its Director Mr Kumud Ranjan Pathak vs. The State Of Jharkhand Through The Secretary Road Construction Deptt

WPC/6679/2023HC Jharkhand05 Aug 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

M/S K K Builder PVT LTD Represented By Its Director Mr Kumud Ranjan Pathak vs. The State Of Jharkhand Through The Secretary Water Resources Deptt

WPC/6670/2023HC Jharkhand05 Aug 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Central Coalfields Limited, Through Its Chairman-Cum-Managing Director vs. The State Of Jharkhand

WPC/6805/2024HC Jharkhand04 Aug 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE ARUN KUMAR RAI

Vidya Sharma vs. The Union Of INDIA Through Secretary, The Ministry Of Road Transport And Highways

WPC/3729/2025HC Jharkhand04 Aug 2025

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

M/S Sidh Hanuman Enterprises Through Its Proprietor Namely Pulkit Agarwal vs. The State Of Jharkhand Thro Its Secretary Department Of State Tax

WPC/2188/2024HC Jharkhand31 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Pappu Pandey vs. The State Of Jharkhand

A.B.A./3886/2025HC Jharkhand29 Jul 2025

Bench: SRI ANANDA SEN, J.

M/S Mahaveer Engicons Private Limited Through Its Director Namely Pranay Kumar Sahu vs. Union Of INDIA Through Assistant Commissioner Central GST And Central Excise

WPC/6747/2023HC Jharkhand25 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Pratik Enterprises, Through Its Proprietor, Mr. Yogesh Vyas vs. Principal Commissioner, CGST And Central Excise (Headquarters), Ranchi, Prevention Cell Camp

WPC/3471/2025HC Jharkhand25 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Amit Gupta vs. The Directorate General Of GST Intelligence, Through The Principal Director General

WPC/3116/2025HC Jharkhand23 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Ruby Oxygen PVT LTD Through Its Director Sri Anshul Bagaria vs. The Principal Commissioner Of CGST And Cx

WPC/6719/2023HC Jharkhand22 Jul 2025

Bench: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD (AS ACJ),HON'BLE MR. JUSTICE RAJESH KUMAR

Bpl-Kpl (Jv), Through Its Authorised Signatory Md Saheb Kashim vs. The State Of Jharkhand, Through Its Secretary, Department Of State Tax

WPC/3369/2025HC Jharkhand22 Jul 2025

Bench: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD (AS ACJ),HON'BLE MR. JUSTICE RAJESH KUMAR

Raaj Jaiswal vs. Directorate General Of Goods And Services Tax Intelligence Through Senior Intelligence Officer

A.B.A./8095/2024HC Jharkhand18 Jul 2025

Bench: SRI ANANDA SEN, J.

Preeti Saxena vs. The State Jharkhand

A.B.A./3128/2025HC Jharkhand16 Jul 2025

Bench: SRI ANANDA SEN, J.

Mohit Deora vs. Union Of INDIA Through Intelligence Officer

A.B.A./2117/2025HC Jharkhand10 Jul 2025

Bench: SRI ANANDA SEN, J.

Omsai Mangal Murti Developers Private Limited Through Its Director, Navin Kumar Sing vs. Additional Commissioner, CGST And Central Excise Hqrs, Ranchi

WPC/3181/2025HC Jharkhand09 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Aman Kumar Sinha vs. The State Of Jharkhand

A.B.A./2539/2025HC Jharkhand08 Jul 2025

Bench: SRI ANANDA SEN, J.

Binu Sinha Alias Binay Prasad vs. The State Of Jharkhand

A.B.A./2577/2025HC Jharkhand08 Jul 2025

Bench: SRI ANANDA SEN, J.

Raj Kumar Choudhary vs. The State Of Jharkhand

A.B.A./3252/2025HC Jharkhand04 Jul 2025

Bench: SRI ANANDA SEN, J.

Coal Mines Associated Traders Private Limited vs. Union Of INDIA Through The Secretary, Ministry Of Finance (Department Of Revenue)

WPC/4629/2024HC Jharkhand03 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Sahil Ratusaria vs. The Union Of INDIA Through Cbi

B.A./4330/2025HC Jharkhand20 Jun 2025

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Munna Singh vs. The Commissioner Central Goods And Service Tax And Central Excise Jamshedpur Commissionerate

WPC/5459/2024HC Jharkhand16 Jun 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S R K Transport And Construction LTD Represented Thro Its Sri Ujjal Kumar Chatterjee vs. The State Of Jharkhand Thro Its Secretay Commercial Tax Department

WPC/1624/2024HC Jharkhand13 Jun 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shakti Stone Works, (A Proprietorship Firm) Through Its Proprietor Namely, Shambu Jajodia vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/5913/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Saraswati Stone Works, Through Its Proprietor Namely, Dinesh Kumar Yadav vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/171/2025HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Jai Mata Di Stone Works, Through Its Authorised Signatory Namely, Bajrangi Bhagat vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/6056/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. Vaishnav Stone Works, Thr0Ugh Its Proprietor, Namely, Awadh Kishor Singh vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/6079/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Karambi Stone Works, Through Its Proprietor Namely, Md Ehtesham vs. State Of Jharkhand, Through Its Secretary, Department Of State Tax

WPC/5427/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Saraswati Stone Works, Through Its Proprietor Namely, Dinesh Kumar Yadav vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/1239/2025HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Maa Raksi Stone Works, Through Its Authorised Signatory Namely, Bajrangi Bhagat vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/5684/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Durga Stone Works, Through Its Proprietor, Namely, Aditya Kumar Singh vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/5725/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. Vaishnav Stone Works, Through Its Proprietor, Namely, Awadh Kishor Singh vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/6080/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Awadh Kishore And Sons, Through Its Proprietor, Namely, Awadh Kishor Singh vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/6093/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. A Creation, Through Its Proprietor, Namely, Avinash Narsaria vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/6190/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Shakti Stone Works, (A Proprietorship Firm) Through Its Proprietor Namely, Shambu Jajodia vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/5840/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Sri Ram Stone Works, Through Its Authorised Signatory Namely, Bajrangi Bhagat vs. State Of Jharkhand, Through The Secretary, Department Of State Tax

WPC/5535/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S G D Stone Company (A Proprietorship Concern) Thro Its Proprietor Namely Ghanshyam Dokania vs. State Of Jharkhand Through The Secretary, Department Of State Tax

WPC/5425/2024HC Jharkhand09 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

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