Shiva Kumar Deora vs. The Union Of INDIA
Facts
The petitioner, Shiva Kumar Deora, filed a Criminal Miscellaneous Petition (Cr.M.P.) No. 2793 of 2024 before the Jharkhand High Court at Ranchi. The petition was directed against the Union of India and Dinesh Kumar, a Senior Intelligence Officer with the Directorate General of GST Intelligence, Regional Unit Jamshedpur. The specific nature of the dispute, the tax period(s) involved, the order or action under challenge, the authority that passed it, and the amount in dispute are not recorded in the provided judgment. The procedural history leading to this filing is also not detailed.
Held
The Court held that the petitioner's counsel sought permission to withdraw the Cr.M.P. application. The Court granted this permission. Consequently, the Criminal Miscellaneous Petition was dismissed as withdrawn. The reasoning for the withdrawal or the underlying merits of the case were not discussed or decided by the Court, as the matter was disposed of solely on the petitioner's request for withdrawal. No specific provisions of the GST Act or Rules were discussed in relation to the withdrawal.
Key Issues
The primary issue before the Court was whether to grant the petitioner's request to withdraw the Cr.M.P. application. The petitioner, through their counsel, sought permission to withdraw the application. The revenue or State did not present any arguments against the withdrawal. The Court had to decide whether to permit the withdrawal of the petition.
AI-generated summary — verify with the full judgment below
(2025:JHHC:33355) IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 2793 of 2024
------ Shiva Kumar Deora, son of late Nand Kishore Deora, aged about 51 years, resident of Swarnamani Complex, Zarina Tower, Flat No. 2 ZB, 33 Canal Road East, PO & PS – Ghosh Bagan, District – Kolkata, Pin Code – 700054, West Bengal.
… Petitioner
Versus
Union of India.
Dinesh Kumar, son of not known to the petitioner, resident of not known to the petitioner, currently working as the Senior Intelligence Officer, Directorate General of GST Intelligence, Regional Unit Jamshedpur, having its office situated at 2nd Floor, Shaurya Trade Centre, 159, Dhalbhoom Road, Sakchi, PO & PS – Sakchi, Town – Jamshedpur, District – East Singhbhum, Pin Code – 831001, Jharkhand.
… Opposite Parties
------ CORAM: HON’BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
------
For the Petitioner : Mr. Salona Mittal, Advocate
: Mrs. Divya Chodhary, Advocate
: Mr. Arya Vardhan Singh, Advocate Fo
The judgment continues below.
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