Jharkhand High Court GST Judgments — 2025

197 judgments, newest first. Page 2 of 2.

Sadanand Prasad Barnwal vs. State Of Jharkhand, Through Commissioner Of State Tax, Commercial Tax Department

WPC/423/2025HC Jharkhand08 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Manikraj Construction Private Limited Through Its Authorised Signatory Manoj Kumar Singh vs. State Of Jharkhand Through Commissioner Of State Tax

WPC/7422/2023HC Jharkhand06 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Manikraj Construction Private Limited Through Its Authorised Signatory Manoj Kumar Singh vs. State Of Jharkhand Through Commissioner Of State Tax

WPC/7420/2023HC Jharkhand06 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Manikraj Construction Private Limited Through Its Authorised Signatory Manoj Kumar Singh vs. State Of Jharkhand Through Commissioner Of State Tax

WPC/7421/2023HC Jharkhand06 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Sandip Kumar Singh, Proprietor Of M/S Maa Bhadrakali Enterprises vs. State Of Jharkhand, Through Commissioner Of State Tax, Commercial Tax Department

WPC/2129/2025HC Jharkhand06 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Ashoka Buildcon Limited, Through Its Authorised Representative, Mr. Md. Mohsin Alam vs. The State Of Jharkhand, Through The Department Of Energy

WPC/851/2025HC Jharkhand06 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Poojashi Enterpise (Opc) Private Limited vs. Union Of INDIA Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/3616/2024HC Jharkhand05 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Siya Online Labs Private Limited Through Its Director Rinku Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Exicse

WPC/1800/2021HC Jharkhand05 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Rahman Sales Thro Its Proprietor Matiur Rahman vs. The State Of Jharkhand Thro The Secretary Cum Commissioner State Tax Department

WPC/1311/2024HC Jharkhand01 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Rahman Sales Thro Its Proprietor Matiur Rahman vs. The State Of Jharkhand Thro The Secretary Cum Commissioner State Tax Department

WPC/1309/2024HC Jharkhand01 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Mukesh Kumar Singh vs. The Commissioner Jharkhand Goods And Service Tax

WPC/3140/2024HC Jharkhand29 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Surendra Pal Singh vs. The State Of Jharkhand

WPC/2136/2025HC Jharkhand25 Apr 2025

Bench: HON'BLE MR. JUSTICE DEEPAK ROSHAN

M.N.Ghosh And Sons Through Its Partner, Sarad Kumar Sahu vs. Principal Commissioner, Central Goods And Services Tax And Central Excise, Jamshedpur

WPC/3408/2024HC Jharkhand25 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tripati Ispat Udyog Through Its Proprietor Ramesh Kumar Agarwal vs. The State Of Jharkhand

WPC/2239/2024HC Jharkhand24 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Zaika Quality Catering Services Private LTD. Through One Of Its Directors, Sri Vikram Kumar Shanan vs. The Principal Commissioner, CGST And Cx

WPC/6264/2024HC Jharkhand21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Steel Authority Of INDIA L vs. Union Of INDIA And Ors

WPC/4679/2009HC Jharkhand21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Kota Dall Mill Thro Its Authorized Signatory Mr Akash Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Of Commercial Taxes

WPC/4109/2024HC Jharkhand17 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rinku Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise

WPC/1782/2021HC Jharkhand17 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Swastik Hitech Builders PVT LTD Through Its Director Raj Kumar Singh vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/1008/2023HC Jharkhand16 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Swastik Hitech Builders PVT LTD Through Its Director Raj Kumar Singh vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/1007/2023HC Jharkhand16 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms National Automobiles Through Its Proprietor Ashok Kumar Bhatia vs. The State Of Jharkhand Through Pr Secretary Cum Commissioner Commercial Taxes Deptt

WPC/4294/2021HC Jharkhand16 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shree Bnm Industry Through Its Authorized Signatory Anil Kumar Verma vs. The State Of Jharkhand

WPC/971/2025HC Jharkhand16 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S A2Z Infra Engineering LTD Through Its Authorised Signatory Manikant Kumar vs. The Union Of INDIA Department Of Revenue Ministry Of Finance Government Of INDIA Th Its Secretary

WPC/6149/2023HC Jharkhand15 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Rishi Shangari vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax (CGST)

WPC/523/2023HC Jharkhand15 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Tripati Ispat Udyog Through Its Proprietor Ramesh Kumar Agarwal vs. The State Of Jharkhand

WPC/2212/2024HC Jharkhand09 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Unity Infra Projects LTD Represented Through Sri Sudhir Kumar Ray vs. The State Of Jharkhand

WPC/6752/2023HC Jharkhand09 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S M. INDIA Enterprises Through Its Proprietor Om Swaroop vs. Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/3123/2024HC Jharkhand09 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

H N Construction PVT LTD Through Its Senior Manager Shri Pankaj Kumar Singh vs. Principal Commissioner Of Central GST And Service Tax And Cx Jharkhand Ranchi

WPC/4744/2024HC Jharkhand03 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vikash Kumar Singh, Proprietor Of M/S V And S Enterprises vs. The Principal Commissioner, CGST And Cx

WPC/3137/2024HC Jharkhand03 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Formerly Tata Steel Long Products LTD Thro Its Chief Legal Council vs. State Of Jharkhand Through The Secretary Ceommercial Taxes Department

WPC/2900/2024HC Jharkhand03 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Madhusudan Engicom Private Limited Through Its Authorized Signatory Bishwajeet Kumar Kar vs. The State Of Jharkhand

WPC/1064/2025HC Jharkhand26 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. J. J. Electrotech Private Limited, Through Its Authorized Signatory, Promod Kumar Tiwari vs. Union Of INDIA, Thro Commissioner Of Central Goods And Services Tax And Central Excise, Jamshedpur

WPC/1065/2025HC Jharkhand26 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Kedarnath Trexim Private Limited Through One Of Its Directors Raaj Jaiswal vs. The State Of Jharkhand

Cont.(Cvl)/395/2025HC Jharkhand26 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Makers Casting PVT LTD vs. Union Of INDIA

W.P.(Cr.)/771/2024HC Jharkhand25 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Secure Meters Limited, Represented Through Rajesh Golechha vs. State Of Jharkhand Through Learned Commissioner Of State Tax

WPC/1315/2025HC Jharkhand24 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Shah Brothers Through Its Partner Shyam Sunder Shah vs. The State Of Jharkhand Through The Secretary Deptt Of State Tax

WPC/958/2023HC Jharkhand24 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rajendra Modi vs. State Of Jharkhand, Through Commissioner Of State Tax, Commercial Tax Department

WPC/1354/2025HC Jharkhand21 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Khosla Steel Industries PVT LTD vs. The Union Of INDIA

W.P.(Cr.)/684/2024HC Jharkhand20 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Mustafaeez Akram Alias Mustkim Akram vs. The State Of Jharkhand

A.B.A./4852/2024HC Jharkhand20 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Ankur Biochem PVT LTD Through Its Director Mahendra Sharma vs. Union Of INDIA Through The Secretary Of Central Goods And Services Tax And Central Excise

WPC/1996/2023HC Jharkhand20 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mahendra Sharma vs. Union Of INDIA Through The Secretary Of Central Goods And Services Tax And Central Excise

WPC/2138/2023HC Jharkhand20 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vinod Prasad vs. The State Of Jharkhand Through Chief Secretary

WPC/256/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Mahfuz Alam vs. The State Of Jharkhand Through Chief Secretary

WPC/224/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Prakash Kumar Mandal vs. The State Of Jharkhand Through Chief Secretary

WPC/199/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Gorango Das vs. The State Of Jharkhand Through Chief Secretary

WPC/202/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Rajesh Kumar Gupta vs. The State Of Jharkhand Through Chief Secretary

WPC/200/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Jamil Akhtar vs. The State Of Jharkhand Through Chief Secretary

WPC/203/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Sunil Sharma vs. The State Of Jharkhand Through Chief Secretary

WPC/207/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Sahabuddin Siddique vs. The State Of Jharkhand Through Chief Secretary

WPC/259/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Aslam Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/299/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Soharab Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/219/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ayodhya Saw vs. The State Of Jharkhand Through Chief Secretary

WPC/234/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Azad Siddiki vs. The State Of Jharkhand Through Chief Secretary

WPC/304/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Hamid Siddiki vs. The State Of Jharkhand Through Chief Secretary

WPC/206/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Nitesh Kumar Gupta vs. The State Of Jharkhand Through Chief Secretary

WPC/255/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Satyanarayan Saw vs. The State Of Jharkhand Through Chief Secretary

WPC/445/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Alauddin Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/253/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Mubarak Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/242/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Israil Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/237/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Nasiruddin Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/220/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Nasir vs. The State Of Jharkhand Through Chief Secretary

WPC/312/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Liyakhat Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/230/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Dinesh Kumar Mandal Alias Dinesh Mandal vs. The State Of Jharkhand Through Chief Secretary

WPC/222/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Shiv Kumar Deora vs. Union Of INDIA Through Intelligence Officer

W.P.(Cr.)/747/2024HC Jharkhand18 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Akhtar Hussain vs. The State Of Jharkhand Through Chief Secretary

WPC/205/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Hasimuddin Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/218/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Nisar Ahmad vs. The State Of Jharkhand Through Chief Secretary

WPC/252/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Md. Abdul Ansari Alias Md. Abdul Gani Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/236/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Usman Ansari vs. The State Of Jharkhand Through Chief Secretary

WPC/223/2025HC Jharkhand18 Mar 2025

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Cordant Engineering INDIA PVT. LTD., Through Director Manish Nandlal Shah Alias Manish Shah vs. Chief Commissioner Of CGST And C. Ex., Ranchi

WPC/1214/2025HC Jharkhand11 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sumit Gupta Alias Sumit Kumar Gupta vs. Union Of INDIA Represented By Shri Dinesh Kumar, Intelligence Officer

B.A./425/2025HC Jharkhand07 Mar 2025

Bench: HON'BLE MR. JUSTICE AMBUJ NATH

Nogan Gorai Alias Nagen Chandra Gorai vs. The State Of Jharkhand

W.P.(Cr.)/65/2024HC Jharkhand04 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ajeet Kumar Saw Alias Ajit Kumar vs. The State Of Jharkhand

W.P.(Cr.)/72/2024HC Jharkhand04 Mar 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Limra Traders (Legal Name - Laxmi Dubey) Through Its Proprietor, Namely Laxmi Dueby vs. The State Of Jharkhand, Through Commissioner Of State Tax Department

WPC/6028/2024HC Jharkhand04 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN

Limra Traders (Legal Name - Laxmi Dubey) Through Its Proprietor, Namely Laxmi Dueby vs. The State Of Jharkhand, Through Commissioner Of State Tax Department

WPC/6027/2024HC Jharkhand04 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN

Amul Crank Case (P) LTD Through Its Authorized Signatory Dharmendra Kumar Das vs. The Commissioner Of Central Excise And Service Tax

WPC/2817/2023HC Jharkhand28 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Uma Mahato vs. The State Of Jharkhand

A.B.A./1029/2025HC Jharkhand14 Feb 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Commissioner Central Goods Service Tax And Central Excise vs. Ms Amul Crank Case Private Limited

T.A./5/2022HC Jharkhand13 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S. Indus Towers Limited, Through Its Authorised Signatory, Ravi Ranjan Kumar vs. Union Of INDIA Represented Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/6367/2024HC Jharkhand13 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Indus Tower LTD Through Its Authorised Signatory Shri Nikhil Kumar vs. The State Of Jharkhand Through Its Secretary Department Of State Tax

WPC/2874/2024HC Jharkhand13 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Ram Enterprises Through Its Proprietor Mr Ram Kisan Mukherjee vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/1510/2020HC Jharkhand13 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Motors Limited Through Pankaj Kumar Patwari vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/7271/2023HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Motors Limited Through Pankaj Kumar Patwari vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/7265/2023HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Motors Limited Through Pankaj Kumar Patwari vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/7275/2023HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Motors Limited Through Pankaj Kumar Patwari vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/7283/2023HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Cummins PVT LTD Thro Its Authorized Signatory Cum Senior General Manager Finance Arun vs. The State Of Jharkhand Through The Secretary Commercial Taxes Department

WPC/2190/2024HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Motors Limited Through Pankaj Kumar Patwari vs. The State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/7276/2023HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Tata Cummins PVT LTD Thro Its Authorized Signatory Cum Senior General Manager Finance Arun vs. The State Of Jharkhand Through The Secretary Commercial Taxes Department

WPC/2204/2024HC Jharkhand12 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Drolia Dawaghar Through Its Proprietor Namely Mr Sanjay Drolia vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/6218/2023HC Jharkhand30 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Sanjeeban Medical Through Its Proprietor Namely Mr Snehasish Chakraborty vs. Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/6270/2023HC Jharkhand30 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Bla Infrastructure Private LTD, Represented Through Its Director, Shri Sanjay Agarwal vs. The State Of Jharkhand

WPC/6527/2024HC Jharkhand30 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Steel Authority Of INDIA Limited Reprr Thr Its Authorised Signatory Dgm F And A Rajeev Gupta vs. The State Of Jharkhand

WPC/220/2021HC Jharkhand30 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Cosmic Builders Through Its Partner Mrs Monika Lamba vs. The Union Of INDIA Through The Secretary Ministry Of Finance

WPC/3680/2024HC Jharkhand27 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Cosmic Builders Through Its Partner Mrs Monika Lamba vs. The Union Of INDIA Through The Secretary Ministry Of Finance

WPC/3682/2024HC Jharkhand27 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Mukesh Kumar Singh vs. The Commissioner Jharkhand Goods And Service Tax

WPC/3141/2024HC Jharkhand24 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

M/S Ve Commercial Vehicles LTD. Through Its Authorised Signatory, Nitin Nagda vs. Union Of INDIA Represented Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/25/2025HC Jharkhand20 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Satya Prakash Singh vs. The State Of Jharkhand

A.B.A./2096/2024HC Jharkhand20 Jan 2025

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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