Limra Traders (Legal Name - Laxmi Dubey) Through Its Proprietor, Namely Laxmi Dueby v. The State Of Jharkhand, Through Commissioner Of State Tax Department
- Court
- Jharkhand High Court
- Case number
- WPC/6027/2024
- Date of judgment
- 4 Mar 2025
- Bench
- HON'BLE THE CHIEF JUSTICE (M.S. RAMACHANDRA RAO),HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- LIMRA TRADERS (LEGAL NAME - LAXMI DUBEY) THROUGH ITS PROPRIETOR, NAMELY LAXMI DUEBY,
- Respondent
- THE STATE OF JHARKHAND, THROUGH COMMISSIONER OF STATE TAX DEPARTMENT,
- CNR
- JHHC010347932024
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.