Jharkhand High Court GST Judgments — 2026

173 judgments, newest first. Page 1 of 2.

Ajay Kumar @ Ajay Sharma vs. Union Of INDIA Rep Thr The Intelligence Officer, Directorate General Of GST Intelligence (Dggi)

B.A./9748/2026HC Jharkhand29 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Record only

M/S Technoculture Report And Building Center PVT LTD Th Its Authorized Signatory Mr Mihir Pathak vs. The State Of Jharkhand Through The Secretary Cum Commissioner Of State Taxes

WPC/1316/2023HC Jharkhand27 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

Record only

M/S San Associates Through Its Proprietor Sri Kamal Kumar Sanghvi vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/4477/2023HC Jharkhand27 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

Record only

Md. Akhtar Ansari, Proprietor Of M/S Indian Associates vs. State Of Jharkhand, Through Commissioner Of State Tax, Commercial Tax Dept

WPC/8210/2026HC Jharkhand14 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

M/S Jung Bahadur Singh, Through Its Proprietor, Jang Bahadur Singh vs. The Union Of INDIA, Through Its Secretary, Ministry Of Finance, Department Of Revenue

WPC/8029/2026HC Jharkhand13 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

Jharkhand Contractors Association Thro Its President- Pramod Kumar vs. Bharat Coking Coal LTD. Thro Its Chairman Cum Managing Director

WPC/8030/2026HC Jharkhand13 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

M/S Swal LTD Through Its Authorized Signatory Gouranga Das vs. The Principal Commissioner Of Central Goods And Services Tax

WPC/3556/2024HC Jharkhand08 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

M/S Ideal Pharma, Through Its Proprietor Manish Kumar vs. The Union Of INDIA Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/7867/2026HC Jharkhand06 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

Commissioner Of Central Excise vs. M/S Steel Authority Of INDIA Limited

T.A./82/2008HC Jharkhand29 Sept 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE AKHIL KUMAR

Commissioner Of Central Excise vs. M/S Steel Authority Of INDIA Limited

T.A./81/2008HC Jharkhand29 Sept 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE AKHIL KUMAR

Commissioner Of Central Excise vs. M/S Steel Authority Of INDIA Limited

T.A./83/2008HC Jharkhand29 Sept 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE AKHIL KUMAR

M/S Calcutta Carbide Private Limited Through Its One Of The Director Namely Om Prakash Bajaj vs. The Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/6787/2022HC Jharkhand28 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

M/S Vrinda Engineers PVT. LTD. Represented Thro Its Finance Manager, Shri Atma Ram Paharia vs. State Of Jharkhand

WPC/7504/2026HC Jharkhand23 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MANOJ PRASAD

M/S Amalgam Steel And Power, Through Its Director Dyapayan Dutta vs. The State Of Jharkhand, Through The Secretary, Department Of Finance

WPC/7270/2026HC Jharkhand17 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Narendra Kumar Jain vs. State Of Jharkhand

A.B.A./3713/2026HC Jharkhand15 Sept 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S S. B. Enterprises, Through Its Authorized Representative Monty Kumar vs. Directorate General Of GST Intelligence (Dggi), Jamshedpur

WPC/265/2025HC Jharkhand15 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Sk Electricals, Represented Through Its Proprietor Shri Santosh Kumar vs. Rites LTD., Represented Through Its Group General Manager (Civil) And Pu-Head, Erpo, Kolkata

WPC/2527/2026HC Jharkhand07 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Mahadew Metal PVT LTD Through Its Director Rohit Sinha vs. The State Of Jharkhand

WPC/1587/2020HC Jharkhand03 Sept 2026

Bench: SRI ANANDA SEN, J.

Mahadeolal Nathmal, Thro Its Partner Shri Harish Himatsingka vs. The Union Of INDIA Thro.The Revenue Secretary, Department Of Revenue, Ministry Of Finance

WPC/6678/2026HC Jharkhand01 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Barnwal Masala Products Represented Through Its Proprietor Shyam Sundar Barnwal vs. The State Of Jharkhand

WPC/1390/2022HC Jharkhand31 Aug 2026

Bench: SRI ANANDA SEN, J.

Harjit Singh vs. Birendra Pal Singh

MA/452/2026HC Jharkhand27 Aug 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Preeti Enterprises, Through Its Proprietor Raghunath Mahato vs. The Union Of INDIA, Thro The Secretary, Ministry Of Fianance, Department Of Revenue

WPC/6389/2026HC Jharkhand25 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Narayan Chandra Sarkar vs. The Union Of INDIA, Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/6410/2026HC Jharkhand25 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Asha Enterprises, Through Its Proprietor Sri Debasish Acharjee vs. Principal Commissioner, Central Goods And Service Tax And Central Excise, Government Of INDIA

WPC/6112/2026HC Jharkhand24 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Jai Maa Durga And Co., Through Legal Heir Namely Santosh Kumar vs. Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/6343/2026HC Jharkhand24 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Sangharsh Metal And Steel PVT. LTD. Through Its Director And Authorised Rep., Vishnu Agarwal vs. GST Department Through The Superintendent Of GST And Central Excise, Jugsalai Range

WPC/6134/2026HC Jharkhand19 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Shiva Kumar Deora vs. Union Of INDIA Through Intelligence Officer

Cr.M.P./809/2025HC Jharkhand17 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Vikash Kumar Singh @ Vikash Kr. Singh vs. The State Of Jharkhand

A.B.A./4522/2026HC Jharkhand14 Aug 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Calcutta Industrial Supply Corporation Thro Its Partner Shri Anjan Mukherjee vs. Union Of INDIA Through The Secretary Ministry Of Finance

WPC/855/2024HC Jharkhand13 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Amit Agarwal Alias Vicky Bhalotia vs. Directorate Of Enforcement Through Its Assistant Director

B.A./5375/2026HC Jharkhand12 Aug 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Raju Kumar Singh vs. Union Of INDIA, Thro.Chairman, Central Board Of Indirect Taxes, Dept. Of Revenue

WPC/5969/2026HC Jharkhand11 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shivram Infraprojects And Developers Private Limited Through Its Director Debanand Rai vs. GST Dept. Thr. The Office Of The Dy./Asst Commissioner Of The Superintendent Of CGST And Cx

WPC/5763/2026HC Jharkhand05 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Smridhi Sponge LTD Through Its Director Dharmendra Kumar vs. GST Department Through Assistant Commissioner Of GST And Central Excise

WPC/5563/2026HC Jharkhand04 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Samridhi Investment, Through Its Proprietor Saroj Kumar Singh vs. The Union Of INDIA

WPC/5659/2026HC Jharkhand04 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Tara Enterprises, Through Its Partner Pawan Kumar vs. The Union Of INDIA

WPC/5673/2026HC Jharkhand04 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Meeradhan Enterprises, Through One Of Its Proprietor, Namely, Kumar Nilesh vs. Union Of INDIA, Through The Commissioner Of Central Goods And Services Tax And Central Excise

WPC/5561/2026HC Jharkhand03 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Life Insurance Corporation Of INDIA, Thro Its Divisional Manager, Namely, Lalan Rajak vs. Union Of INDIA Thro The Commissioner Of Central Goods And Services Tax And Central Excise

WPC/2521/2025HC Jharkhand30 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Life Insurance Corporation Of INDIA, Through Its Divisional Manager, Namely, Lalan Rajak vs. Union Of INDIA, Thro The Commissioner Of Central Goods And Services Tax And Central Excise

WPC/2733/2025HC Jharkhand30 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Indrajeet Kumar vs. The Principal Commissioner, Central Goods Services Tax And Central Excise

WPC/5454/2026HC Jharkhand30 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Lnv Technology Privatye LTD. Thro Its Authorized Signatory, Shri Ujwal Kumar Dutta vs. The Principal Commissioner, Central Goods And Services Tax And Central Excise

WPC/5367/2026HC Jharkhand29 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Giriraj Stone Works, A Partnership Firm, Through Its Partner Vijay Kumar vs. The Commissioner (Appeal), Central Board Of Excise And Customs (CBIC)

WPC/5362/2026HC Jharkhand29 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Md Shamsher vs. Union Of INDIA Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/1547/2024HC Jharkhand27 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Uttam Kumar Barnwal @ Uttam Kumar Barnweal vs. The State Of Jharkhand

A.B.A./4074/2026HC Jharkhand24 Jul 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ms H P Biswas And Company Through Its Partner Aloke Kumar Biswas vs. Ms B C C L Through Its C M D

WPC/1052/2019HC Jharkhand22 Jul 2026

Bench: SRI ANANDA SEN, J.

Sanjay Kumar vs. Union Of INDIA Through Its Secretary, Department Of Finance

WPC/5037/2026HC Jharkhand21 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Of Central G S T And Central Excise vs. Ms Tisco Growth Shop

T.A./11/2019HC Jharkhand20 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Of Central G S T And Central Excise vs. Ms Tisco Growth Shop

T.A./12/2019HC Jharkhand20 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Of Central G S T And Central Excise vs. Ms Tisco Growth Shop

T.A./13/2019HC Jharkhand20 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Cepheid INDIA Private Limited, Through Its Authorized Representative vs. The State Of Jharkhand, Through Its Principal Secretary, Dept. Of Health And Family Welfare

WPC/876/2025HC Jharkhand15 Jul 2026

Bench: SRI ANANDA SEN, J.

Bhola Yadav Through Its Authorized Signatory Vijay Toppo vs. The Commissioner, Central Goods And Service Tax And Central Excise

WPC/4575/2026HC Jharkhand13 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Pushpa Sinha vs. The State Of Jharkhand Through The Secretary, Goods And Service Tax. Government Of Jharkhand

WPC/4742/2026HC Jharkhand08 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Shyama Nand Tiwari vs. Union Of INDIA Thro.The Chairman, Central Board Of Indirect Taxes And Customs, Dept.Of Revenue

WPC/4434/2026HC Jharkhand07 Jul 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Jyoti Kumar Diwakar vs. The State Of Jharkhand

A.B.A./3525/2026HC Jharkhand06 Jul 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Rakesh Kumar Mahato vs. The State Of Jharkhand

A.B.A./3456/2026HC Jharkhand01 Jul 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Rpl-Smasl-Cisc (Jv), Through Its Authorized Signatory Mr. Raj Kumar Agarwal vs. Central Coalfields Limited, Through Its Chairman-Cum-Managing Director

WPC/3860/2026HC Jharkhand29 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Sangharsh Commercials PVT LTD. Thro Its Director And Authorised Representative, Vishnu Agarwal vs. GST Department Through The Joint Commissioner Of State Tax, Adityapur Circle

WPC/4312/2026HC Jharkhand25 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Abhay Kumar Mishra vs. The State Of Jharkhand

A.B.A./3354/2026HC Jharkhand24 Jun 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Anup Kumar Kewat @ Anup Kewat vs. State Of Jharkhand

B.A./3836/2026HC Jharkhand24 Jun 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Shri Harshvardhan Alias Harshvardhan vs. Union Of INDIA Through Senior Intelligence Officer, Directorate General Of GST Intelligence

B.A./3515/2026HC Jharkhand17 Jun 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Bharat Coking Coal LTD Through Its Manager Finance Virander Sharma vs. The Commissioner Of State Tax State Tax Department

WPC/6466/2023HC Jharkhand11 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S S.B. Enterprises, Thro Its Authorized Representative Monty Kumar vs. Directorate General Of GST Intelligence, Regional Unit Jamshedpur

WPC/3862/2026HC Jharkhand11 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Kalsi Buildcon Private LTD, Represented Thro. Its Authorized Signatory Shir Sonu Kumar Dubey vs. The Principal Commissioner, Central Goods And Serivces Tax And Central Excise

WPC/3840/2026HC Jharkhand11 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Gyaan Chandra Jaiswal vs. Directorate General Of GST Intelligence, Regional Unit, Jamshedpur, Through The Additional Director

WPC/3922/2026HC Jharkhand10 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Khidmat Through Its Proprietor Sunil Kumar Singh vs. The State Of Jharkhand

WPC/69/2019HC Jharkhand09 Jun 2026

Bench: SRI ANANDA SEN, J.

The Union Of INDIA Through The Central Board Of Indirect Taxes And Customs Through Its Chairman vs. M/S Om Prakash Kashyap Through Its Proprietor Om Prakash Kashyap

C.Rev./53/2023HC Jharkhand09 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Rungta Projects Limited Through Its Director Shri Sunil Rungta vs. The Principal Commissioner Central Goods And Services Tax And Central Excise

WPC/3678/2023HC Jharkhand08 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Rishav Enterprises Through Its Proprietor Smt. Rakhi Agarwal vs. Union Of INDIA Through Secretary, Ministry Of Finance

WPC/3674/2026HC Jharkhand08 Jun 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Avhishek Kumar vs. The State Of Jharkhand

A.B.A./2847/2026HC Jharkhand02 Jun 2026

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Rohan Kumar vs. The State Of Jharkhand

A.B.A./2848/2026HC Jharkhand02 Jun 2026

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Bikash Choudhary @ Vikash Kumar Choudhary @ Vikash Choudhary vs. The State Of Jharkhand

A.B.A./2601/2026HC Jharkhand14 May 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Shree Bhole Alloys PVT. LTD. Thro One Of Its Director, Shri Rakesh Kumar Singh vs. The Commissioner (Appeals), Central Goods And Services Tax And Central Excise

WPC/3414/2026HC Jharkhand14 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shree Baba Baidyanath Construction Through Its Proprietor, Rajeev Kumar Singh vs. The Principal Commissioner, Central Goods And Services Tax And Cx

WPC/3153/2026HC Jharkhand13 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shree Krishna Traders Through Its Proprietor Sri Ajay Kumar Agarwal vs. The Commissioner (Appeals).Central Goods And Services Tax And Central Excise

WPC/3294/2026HC Jharkhand13 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Somnath Pathak vs. The State Of Jharkhand Through The Chief Secretary

WPC/283/2019HC Jharkhand12 May 2026

Bench: SRI ANANDA SEN, J.

Hemanti Devi vs. The State Of Jharkhand

A.B.A./675/2026HC Jharkhand12 May 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Dilip Kumar Ramgopal Tibrewal Alias Dilip Kumar Tibrewal vs. The State Of Jharkhand

A.B.A./533/2026HC Jharkhand11 May 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ganesh Pandey vs. The Union Of INDIA

A.B.A./7263/2025HC Jharkhand07 May 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Vijeta Projects And Infrastructure LTD. Through One Of Its Director, Sri Ravindra Bharti vs. The State Of Jharkhand

Cont.(Cvl)/387/2026HC Jharkhand07 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Emotions Transmission PVT LTD, Through Its One Of The Directors, Namely, Mukesh Kumar Pandey vs. Union Of INDIA, Thro The Pr. Commissioner, Central Goods And Service Tax And Central Excise, Ranchi

WPC/3036/2026HC Jharkhand06 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Jharkhand Ispat Private Limited Through One Of Its Director Ram Chandra Rungta vs. Damodar Valley Corporation Through Its Chairman

WPC/3578/2022HC Jharkhand04 May 2026

Bench: HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ssukrit Forwarding Agency, Through Its Partner Shri Sumit Kumar Singhania vs. The Union Of INDIA Through The Revenue Secretary, Department Of Revenue, Ministry Of Finance

WPC/2136/2026HC Jharkhand29 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Akash Sinha vs. The State Of Jharkhand

A.B.A./91/2026HC Jharkhand28 Apr 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Emaar Alloys Private Limited Through Its Director Ramesh Kumar Dodrajka vs. GST Department Thro The Office Of The Assistant Commissioner Of The Superintendent Of CGST And Cx

WPC/2834/2026HC Jharkhand28 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S V.S. Enterprises Through Its Proprietor, Shri Sunil Kumar Verma vs. Union Of INDIA Thro The Commissioner, Central Board Of Indirect Taxes And Customs

WPC/2119/2026HC Jharkhand27 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Tata Steel LTD Thro Its Chief Legal Counsel Indirect Taxation Legal (I And L) Mr. Vikash Mittal vs. Union Of INDIA, Thro The Secretary, Ministry Of Finance, Department Of Revenue

WPC/2485/2026HC Jharkhand23 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Sujata Udit Builders Private Limited, Through Its Director, Mr. Shankar Kumar Kunwar vs. Chief Commissioner, Central Goods And Service Taxes And Central Excise, Ranchi Zone, Patna

WPC/2471/2026HC Jharkhand22 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shiv Shakti Enterprises Thro Its Partner Babu Lal Choubey vs. GST Department Thro The Office Of The Superintendent CGST And Cx

WPC/1006/2026HC Jharkhand21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Navjeevan Construction, Through Its Partner, Namely, Satish Prasad Singh vs. Union Of INDIA, Thr. The Pr. Commissioner, Central Goods And Service Tax And Central Excise, Ranchi

WPC/2462/2026HC Jharkhand15 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shiv Shakti Enterprises Through Its Partner Babu Lal Choubey vs. GST Department Through The Assistant/Deputy Commissioner Of CGST And Cx Division-I, Bokaro

WPC/2325/2026HC Jharkhand15 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Managing Director, Jharkhand State Building Construction Corporation LTD., Govt. Of Jharkhand vs. Vijeta Projects And Infrastructure LTD., Through One Of Its Director, Sri Ravindra Bharti

C.Rev./38/2026HC Jharkhand09 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Adityapur Municipal Corporation Through Its Additional Municipal Commissioner Ravi Prakash vs. Union Of INDIA

WPC/4093/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Jamshedpur Notified Area Committee Through Its Special Officer Arvind Tirkey vs. Union Of INDIA

WPC/4240/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Chakardharpur Nagar Parishad Through Its Executive Officer Namely Rahul Yadav vs. Union Of INDIA

WPC/2493/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Jugsalai Nagar Parishad Through Its Executive Officer Namely Sandip Paswan vs. Union Of INDIA

WPC/2394/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Chaibasa Nagar Parishad Through Its Executive Officer Namely Santoshini Mumru vs. Union Of INDIA

WPC/2495/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Mango Municipal Corporation Through Its Assistant Municipal Commissioner Aquib Javed vs. Union Of INDIA

WPC/5140/2025HC Jharkhand07 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Roshni Enterprises, Through Its Proprietor Md. Shageer vs. The State Of Jharkhand

WPC/1688/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

J.M.D Enterprises, Through Its Proprietor Namely Vinay Kumar Singh vs. Union Of INDIA, Through Its Principal Commissioner Central Goods And Services Tax, Ranchi

WPC/2057/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Vikash Enterprises Through Its Proprietor Badri Nath Sharma vs. Commissioner, Central Goods And Service Tax

WPC/2035/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S V.S.Enterprises Through Its Proprietor, Shri Sunil Kumar Verma vs. Union Of INDIA Thro The Commissioner, Central Board Of Indirect Taxes And Customs

WPC/2034/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

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