Jharkhand High Court GST Judgments — 2026

176 judgments, newest first. Page 2 of 2.

J.M.D Enterprises, Through Its Proprietor Namely Vinay Kumar Singh vs. Union Of INDIA, Through Its Principal Commissioner Central Goods And Services Tax, Ranchi

WPC/2057/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Vikash Enterprises Through Its Proprietor Badri Nath Sharma vs. Commissioner, Central Goods And Service Tax

WPC/2035/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S V.S.Enterprises Through Its Proprietor, Shri Sunil Kumar Verma vs. Union Of INDIA Thro The Commissioner, Central Board Of Indirect Taxes And Customs

WPC/2034/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Commercial Roadways, Through Its Proprietor Anil Kumar vs. Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/2099/2026HC Jharkhand02 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Sonu Kumar Giri Alias Sonu Giri vs. The State Of Jharkhand

Cr.A(SJ)/844/2025HC Jharkhand30 Mar 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

M/S Royal Infraconstru LTD.Through Its Authorized Signatory Biswa Ranjan Sarangi vs. Commissioner Of State Tax, Jharkhand Godds And Service Tax

WPC/1855/2026HC Jharkhand25 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Urmila Rcp Projects Private Limited Through Its Managing Director Deepak Kumar Bharthuar vs. The Principal Commissioner CGST And Central Excise

WPC/1753/2026HC Jharkhand25 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Babu Bhola Enterprises, Through Its Proprietor Mr. Ajay Pandey vs. The Additional Commissioner Central Goods And Services Tax And Central Excise (Appeal)

WPC/1728/2026HC Jharkhand23 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Rajmata Dealers PVT. LTD., Thr Its Senior Accountant Cum Authorised Signatory Mr. L Prakash Rao vs. The Principal Commissioner, CGST And Central Excise

WPC/1682/2026HC Jharkhand23 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Techno Electric And Engg Co LTD Thro Its President Business Development Sheikh Anoar Ali vs. The State Of Jharkhand

Cont.(Cvl)/152/2024HC Jharkhand19 Mar 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

M/S Techno Electric And Engg Co LTD Thro President Business Development Sheikh Anoar Ali vs. The State Of Jharkhand

Cont.(Cvl)/154/2024HC Jharkhand19 Mar 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

M/S Techno Electric And Engg Co LTD Thro Its President Business Development Sheikh Anoar Ali vs. The State Of Jharkhand

Cont.(Cvl)/150/2024HC Jharkhand19 Mar 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

M/S Techno Electric And Engg Co LTD Thro Its President Business Development Sheikh Anoar Ali vs. The State Of Jharkhand

Cont.(Cvl)/153/2024HC Jharkhand19 Mar 2026

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD

Aashutosh Kumar Singh Allias Aashutosh vs. The State Of Jharkhand

A.B.A./1084/2026HC Jharkhand17 Mar 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Rishi Sachdeva vs. The Union Of INDIA, Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/6/2026HC Jharkhand17 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Of Central G S T And Central Excise vs. M/S Duplex Light Engineering Works

T.A./14/2023HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Central Goods Service Tax And Central Excise vs. Shri Krishna Laxmi Steel Udyog P LTD

T.A./1/2022HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Commissioner Central Goods Service Tax And Central Excise vs. Shri Krishna Laxmi Steel Udyog P LTD

T.A./2/2022HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Hesha International Through Its Sole Proprietor Nisha Rajgarhia vs. The State Of Jharkhand Through Its Secretary Commercial Tax Deptt

WPC/3410/2023HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Sri Sarang Steel, Through Its Proprietor Manoj Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner, Department Of State Tax

WPC/7338/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Nayan Enterprises Through One Of Its Partners Raju Kumar Mandal vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/4197/2023HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Reliable Associates Through Its Proprietor Sri Ashok Kumar Modak vs. The Principal Commissioner Of Central Goods And Service Tax And Central Excise

WPC/6139/2022HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Kejriwal Enterprises, Through Its Proprietor Sanjay Kumar Kejriwal vs. The Principal Commissioner, CGST And Central Excise

WPC/5354/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Maa Rani Sati Enterprises Through Its Proprietor Sumit Kumar Agarwal vs. The Principal Commissioner, CGST And Cx, Ranchi

WPC/5301/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Vicky Katuria, Director, M/S Siddhi Vinayak Coal N Coke PVT. LTD, Thr Power Of Atorney Dinesh Nonia vs. Union Of INDIA, Service Through The Secretary, Department Of Revenue, Ministry Of Finance

WPC/3753/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Anjaneya Ispat LTD. Through Its Director Sri Uday Singh vs. State Of Jharkhand

WPC/5544/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S L.G. Balakrishnana And Bros Limited, Thro Its Authorized Signatory, Ankit Bhatnagar vs. The Principal Commissioner, Of Central Goods And Service Tax And Central Excise

WPC/6607/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Raju Kumar Singh vs. Union Of INDIA, Through Chairman Central Board Of Indirect Taxes, Dept Of Revenue

WPC/5608/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Veer Kunwar Singh Steel PVT. LTD. Through Its Director Mr. Avinash Kumar Singh vs. Union Of INDIA Thro Its Principal Commissioner, Central Goods And Services Tax And Central Excise

WPC/3792/2025HC Jharkhand16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Aka Logistics Private LTD. Throuhg Its Power Of Attorney Holder Namely Pramod Kumar Goenka vs. The Principal Commissioner, Central Goods And Services Tax And Central Excise

WPC/1443/2026HC Jharkhand12 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Auto Profiles Limited, Through Its Authorized Signatory, Namely, Prabir Kumar Dey vs. Union Of INDIA, Through The Secretary, Ministry Of Finance, Govt. Of INDIA

WPC/1314/2026HC Jharkhand09 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Vijeta Projects And Infrastructure LTD. Through One Of Its Director, Sri Ravindra Bharti vs. The State Of Jharkhand Through Chief Secretary, Government Of Jharkhand

WPC/1867/2025HC Jharkhand26 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Munimakula Sumalatha vs. The State Of Jharkhand

A.B.A./941/2026HC Jharkhand19 Feb 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S Basant Stone Works (Gstin 20Aalfm5467Eize) Through Its Proprietor Dinu Babu vs. Union Of INDIA Through Its Principal Secretary, Department Of Revenue, Ministry Of Finance

WPC/1142/2026HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Principal Commissioner Of CGST And Central Excise vs. Ms Sbw Udyog Limited

T.A./58/2018HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Principal Commissioner Of CGST And Central Excise vs. Ms Sbw Udyog Limited

T.A./57/2018HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Principal Commissioner Of CGST And Central Excise vs. Ms Sbw Udyog Limited

T.A./56/2018HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Principal Commissioner Of CGST And Central Excise vs. Ms Sbw Udyog Limited

T.A./59/2018HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Principal Commissioner Of CGST And Central Excise vs. Ms Sbw Udyog Limited

T.A./60/2018HC Jharkhand19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Rungta Mines LTD. Thro Its Deputy General Manager-Tax Cum Authorized Signatory, Sakaldev Kumar vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/863/2026HC Jharkhand18 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Maa Sharda Endeavour Private LTD, Through Its One Of Directors Raaj Jaiswal vs. Directorate General Of Goods And Services Tax Intelligence Through Additional Director

WPC/5173/2024HC Jharkhand17 Feb 2026

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

M/S Kamla Singh Proprietor Of Kamla Singh vs. The Commissioner Central Goods And Service Tax And Central Excise

WPC/6518/2023HC Jharkhand17 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Cj Darcl Logistics LTD. Rep. Thr. Its Duly Authorized Signatory Subodh Kumar Bajaj vs. The Union Of INDIA Represented Through The Secretary, Ministry Of Finance, Dept. Of Revenue

WPC/104/2026HC Jharkhand17 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S. Rungta Mines LTD., Thro Its Deputy General Manager-Tax Cum Authorized, Sakaldev Kumar vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/911/2026HC Jharkhand16 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Szk Logistics, Thro Its Proprietor, Namely, Ramiz Alam Khan vs. Union Of INDIA, Through The Principal Commissioner

WPC/762/2026HC Jharkhand11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

V.R. Minerals, Through Its Partner Paresh Ghosal vs. Central Goods And Service Tax And Central Excise, Through Its Principal Commissioner

WPC/779/2026HC Jharkhand11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Ashirwad Food Industries, Through One Of Its Partners Purshottam Das Mandani vs. Union Of INDIA Through Commissioner, CGST And Central Excise

WPC/469/2026HC Jharkhand09 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Panchanan Sardar vs. Directorate General Of Goods And Services Tax Intelligence

A.B.A./6832/2025HC Jharkhand05 Feb 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Sakiluzzaman Khan @ Shakiluzzaman Khan vs. Union Of INDIA, Through The Secretary, Ministry Of Finance, Department Of Revenue

WPC/90/2026HC Jharkhand03 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Deepak Kumar Keshri vs. The State Of Jharkhand

Cr.M.P./3123/2024HC Jharkhand29 Jan 2026

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Manoj Kumar Singh vs. Principal Commissioner, Central Goods And Service Tax And Central Excise

WPC/7467/2025HC Jharkhand21 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Hills Trade Rk Through Its Authorized Signatory Shailendra Kumar Mehta vs. The State Of Jharkhand

WPC/2022/2019HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Sidhi Vinayak Steel Through Its Proprietor Smt Kavita Agarwal vs. Union Of INDIA

WPC/2500/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Renu Raj Enterprises Through Its Proprietor Smt Renu Singh vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/17/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Renu Raj Enterprises Through Its Proprietor Smt Renu Singh vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/16/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Ridhi Sidhi Enterprises Through Its Proprietor Shri Nikit Mittal vs. Union Of INDIA

WPC/2499/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Amit Agarwal Propritetor Of M S Shree Balaji Enterprises vs. Union Of INDIA Secretary Thro The Ministry Of Finance Departemnt Of Revenue And Ors

WPC/5917/2016HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Amit Agarwal vs. Union Of INDIA Secretary Through The Ministry Of Finance Deptt Of Revenue

WPC/2889/2019HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shree Krishna Traders Through Its Proprietor Ajay Kumar Agarwal vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise Ranchi

WPC/2960/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Durga Steel Through Its Proprietor Sri Suresh Sharma vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/372/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Renu Raj Enterprises Through Its Proprietor Smt Renu Singh vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/5/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Renu Raj Enterprises Through Its Proprietor Smt Renu Singh vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/6624/2022HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Jharkhand Steel Manufacturer PVT LTD Through Its Director Sri Kiran Shaw vs. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise

WPC/371/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shree Krishna Traders Through Its Proprietor Sri Ajay Kumar Agarwal vs. Union Of INDIA

WPC/2139/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Renu Raj Enterprises Through Its Proprietor Smt Renu Singh vs. Union Of INDIA

WPC/2184/2023HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Kishor Kumar Rachh vs. Union Of INDIA

WPC/2816/2018HC Jharkhand20 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Shilpi Construction, Represented Thro Its Power Of Attorney Holder- Shir Upendra Kumar Sharma vs. The State Of Jharkhand, Through The Chief Secretary

WPC/7569/2025HC Jharkhand19 Jan 2026

Bench: HON'BLE MR. JUSTICE RAJESH KUMAR

Commissioner Central Goods And Service Tax And Central Excise Jamshedpur vs. M/S Tata Steel

T.A./3/2024HC Jharkhand19 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR

Mani Bhushan Pathak vs. The State Of Jharkhand

A.B.A./133/2026HC Jharkhand15 Jan 2026

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

M/S. Saryug Gautam Construction Private LTD., Through One Of Its Director Sri Ashrut Kumar Gautam vs. The Principal Commissioner Of Central Goods And Services Tax And Central Excise

WPC/4049/2025HC Jharkhand14 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Bibhuti Bhushan Singh vs. Union Of INDIA, Through Chairman, Central Board Of Indirect Taxes

WPC/7666/2025HC Jharkhand13 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

M/S Ramkrishna Forgings LTD. (Plant- V), Thro Its Authorized Signatory, Namely, Dinesh Kumar Parik vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/1663/2025HC Jharkhand06 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Multitech Auto Private Limited, Through Its Authorized Signatory Namely, Dinesh Kumar Parik vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/1628/2025HC Jharkhand06 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Multitech Auto PVT. LTD. Unit - Ii, Through Its Authorized Signatory Namely, Dinesh Kumar Parik vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/1647/2025HC Jharkhand06 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Mal Metalliks Private Limited, Through Its Authorized Signatory, Namely, Dinesh Kumar Parik vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/1825/2025HC Jharkhand06 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

M/S Ramkrishna Forgings LTD. (Plant- V), Thro Its Authorized Signatory, Namely, Dinesh Kumar Parik vs. The State Of Jharkhand, Through Its Chief Secretary

WPC/1665/2025HC Jharkhand06 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE (TARLOK SINGH CHAUHAN),HON'BLE MR.JUSTICE RAJESH SHANKAR

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