M/S Durga Steel Through Its Proprietor Sri Suresh Sharma v. Union Of INDIA Through The Principal Commissioner Central GST And Central Excise
- Court
- Jharkhand High Court
- Case number
- WPC/372/2023
- Date of judgment
- 20 Jan 2026
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR
- Petitioner
- M/S DURGA STEEL THROUGH ITS PROPRIETOR SRI SURESH SHARMA
- Respondent
- UNION OF INDIA THROUGH THE PRINCIPAL COMMISSIONER CENTRAL GST AND CENTRAL EXCISE
- CNR
- JHHC010021422023
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.