M/S Techno Electric And Engg Co LTD Thro Its President Business Development Sheikh Anoar Ali v. The State Of Jharkhand

Court: Jharkhand High Court
Case number: Cont.(Cvl)/153/2024
Date of judgment: 19 Mar 2026
Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD,HON'BLE MR. JUSTICE SANJAY PRASAD
Petitioner: M/S TECHNO ELECTRIC AND ENGG CO LTD THRO ITS PRESIDENT BUSINESS DEVELOPMENT SHEIKH ANOAR ALI
Respondent: THE STATE OF JHARKHAND
CNR: JHHC010050082024

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