M/S. A Creation, Through Its Proprietor, Namely, Avinash Narsaria v. State Of Jharkhand, Through The Secretary, Department Of State Tax
- Court
- Jharkhand High Court
- Case number
- WPC/6190/2024
- Date of judgment
- 9 May 2025
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- M/S. A CREATION, THROUGH ITS PROPRIETOR, NAMELY, AVINASH NARSARIA
- Respondent
- STATE OF JHARKHAND, THROUGH THE SECRETARY, DEPARTMENT OF STATE TAX
- CNR
- JHHC010279482024
Judgment text not available yet
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.