Jharkhand High Court GST Judgments — 2023

168 judgments, newest first. Page 2 of 2.

Ms Rimjhim Ispat Limited Through Its Authorized Signatory Mr Bhaskar Bajpayi vs. The State Of Jharkhand

WPC/4574/2021HC Jharkhand01 May 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Kirloskar Brothers Limited Through Its Authorized Signatory Mr Jayanta Chakraborty vs. State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/3911/2022HC Jharkhand26 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Kirloskar Brothers Limited Through Its Authorized Signatory Mr Jayanta Chakraborty vs. State Of Jharkhand Through The Secretary Commercial Taxes Deptt

WPC/3944/2022HC Jharkhand26 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Md Naushad Alam vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/5757/2022HC Jharkhand24 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pankaj Kumar vs. The State Of Jharkhand

A.B.A./11694/2022HC Jharkhand20 Apr 2023

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Record only

M/S Padam Kumar Jain Through Its Proprietor Padam Kumar Jain vs. The State Of Jharkhand Through The Commissioner Commercial Taxes Deptt

WPC/3279/2022HC Jharkhand20 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Gajanand Udyog PVT LTD Through Its Director Pradeep Kumar Pandey vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1908/2021HC Jharkhand18 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Jai Maa Shakti Bhawani Enterprises Represented Through Its Proprietor Smt Archana Tiwari vs. The Principal Commissioner CGST And Cx

WPC/1875/2023HC Jharkhand13 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Pawan Hosiery Represented Through Its Proprietor Pawan Kumar Jaiswal vs. The Principal Commissioner CGST And Cx

WPC/1802/2023HC Jharkhand13 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Magadh Engineering Works Through Its Partner Mohd Khwaja Sarwar Khan vs. Central Goods And Service Tax And Central Excise Through The Principal Commissioner CGST And Cx

WPC/1812/2023HC Jharkhand13 Apr 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Electro Steel Corporation Through Its Constituted Attorney Sri Digvijay Prakash vs. The State Of Jharkhand Through Its Secretary Commercial Tax Deptt

WPC/6335/2022HC Jharkhand12 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Pawan Enterprises Through Its Proprietor Pawan Kumar Mahto vs. The Union Of INDIA

WPC/681/2023HC Jharkhand06 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Primetals Technologies INDIA Private Limited Through Authorised Signatory Mr Monojit Dey vs. Jharkhand Authority For Advance Ruling Goods And Services Tax

WPC/890/2023HC Jharkhand06 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vishkarma Industries Through Its Proprietor Ashish Singh vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/2091/2019HC Jharkhand05 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sakambari Metalicks Through Its Proprietor Manoj Kumar Pareek vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/1594/2019HC Jharkhand05 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Kanchan Alloys And Steels Through Its Proprietor Mahaveer Prasad vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/1593/2019HC Jharkhand05 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manoj Kumar Mewara vs. State Of Jharkhand Through Commissioner Of State Tax

WPC/1268/2023HC Jharkhand03 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Mohammad Qayum Ansari Represented Through Its Proprietor Mohammad Qayum Ansari vs. The Principal Commissioner Of CGST And Cx

WPC/1009/2023HC Jharkhand03 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vijay Kumar Jain vs. Central Goods And Service Tax And Central Excise Through The Commissioner CGST And Cx

WPC/1258/2023HC Jharkhand03 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Creative Industrial Security Force PVT LTD Through Its Director Sinku Tiwary vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax (CGST)

WPC/222/2023HC Jharkhand03 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S General Technocrats Private Limited Through One Of Its Directors Mohammad Shafiuddin vs. The Principal Commissioner Of CGST And Cx

WPC/1090/2023HC Jharkhand03 Apr 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Sharvan Kumar vs. The State Of Jharkhand

B.A./610/2023HC Jharkhand28 Mar 2023

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Atibir Industries Co LTD Unit Ii Throug Its Director Sandeep Kumar Sarawgi vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/4233/2019HC Jharkhand28 Mar 2023

Bench: SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J.

M/S Manoj Kumar Gupta Through Its Sole Proprietor Manoj Kumar Gupta vs. The Union Of INDIA

WPC/4357/2022HC Jharkhand27 Mar 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Vikash Kumar Singh vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/1237/2022HC Jharkhand23 Mar 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Shashank Shekhar Jha vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/1244/2022HC Jharkhand23 Mar 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Nirmal Kumar Pradeep Kumar Through Its Proprietor Namely Pradeep Kumar Jain vs. The State Of Jharkhand Through The Commissioner Commercial Taxes Deptt

WPC/2222/2022HC Jharkhand21 Feb 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Nirmal Kumar Pradeep Kumar Through Its Proprietor Namely Pradeep Kumar Jain vs. The State Of Jharkhand Through The Commissioner Commercial Taxes Deptt

WPC/2221/2022HC Jharkhand21 Feb 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Nirmal Kumar Pradeep Kumar Through Its Proprietor Pradeep Kumar Jain vs. Comercial Taxes

WPC/1153/2017HC Jharkhand21 Feb 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Anvil Cables Private Limited Through Its Director Tushar Dalmia vs. The State Of Jharkhand Through Its Secretary Cum Commissioner State Tax Department

WPC/4572/2021HC Jharkhand21 Feb 2023

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Triveni Engicon PVT LTD Through Its Authorized Signatory Uttam Kumar Mallick vs. The State Of Jharkhand Through Its Chief Secretary

WPC/2654/2022HC Jharkhand15 Feb 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajit Amit Construction PVT LTD Represented Through Its Director Ajeet Choubey vs. The State Of Jharkhand

WPC/5247/2019HC Jharkhand15 Feb 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal vs. Union Of INDIA Through The Commissioner Central GST And Central Excise

WPC/308/2023HC Jharkhand14 Feb 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Cj Darcl Logistics Limited Through Marketing Manager Subodh Kumar Bajaj vs. Union Of INDIA Represented Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/215/2022HC Jharkhand09 Feb 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Sainik Mining And Allied Services LTD Reprr Through Its Director Shri Narayan Singh Rathore vs. The Principal Commissioner Of CGST And Cx (Audit)

WPC/504/2023HC Jharkhand08 Feb 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mukesh Kumar Singh vs. The Commissioner Appeals Central Goods And Services Tax And C Ex

WPC/1524/2021HC Jharkhand31 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Solex Energy Limited Through Its Director Kiranben Ritesh Shah vs. The State Of Jharkhand

WPC/404/2022HC Jharkhand31 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sidhi Vinayak Enterprises Through Its Proprietor Mr Mithilesh Pandey vs. The State Of Jharkhand

WPC/1091/2022HC Jharkhand31 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Amar Enterprises Through Its One Of The Partners Amarjeet Giri vs. The Commissioner Central GST And Central Excise

WPC/4717/2022HC Jharkhand31 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sidhi Vinayak Enterprises Through Its Proprietor Mr Mithilesh Pandey vs. The State Of Jharkhand

WPC/1071/2022HC Jharkhand31 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel Utilities And Infrastructure Services LTD Through Jai Pushpit Pallav vs. The State Of Jharkhand Through Its Secretary Urban Development And Housing Department

WPC/990/2022HC Jharkhand25 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Tata Steel Utilities And Infrastructure Services LTD Through Jai Pushpit Pallav vs. The State Of Jharkhand Through Its Secretary Deptt Of Urban Development And Housing

WPC/989/2022HC Jharkhand25 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Santosh Kumar Roy vs. The State Of Jharkhand

WPC/4782/2022HC Jharkhand24 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Chitra Automobile Represented Through Its Sole Proprietor Sarwesh Kumar vs. The State Of Jharkhand

WPC/4784/2022HC Jharkhand24 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Muktar Ansari Alias Mukhtar Alam vs. The State Of Jharkhand

A.B.A./8607/2022HC Jharkhand20 Jan 2023

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Shubham Mishra Alias Subham Mishra vs. The State Of Jharkhand

A.B.A./11278/2022HC Jharkhand20 Jan 2023

Bench: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Ms Monnet Daniels Coal Washeries Limited Through Sisir Kumar Goswami vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/6247/2019HC Jharkhand18 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Deepsons Auto Centre Through Its Proprietor Sandeep Agarwal vs. The Union Of INDIA

WPC/4249/2020HC Jharkhand18 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Budhia Agencies Private Limited Through Its Director Sri Rahul Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/556/2021HC Jharkhand17 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms B N Dutta Represented Through One Of Its Partner Sri Ashwini Kumar Dutta vs. The Commissioner Of Central Goods Service Tax And Central Excise

WPC/3619/2020HC Jharkhand17 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms The Republic Private Limited Represented Through Its Director Sri Rahul Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/558/2021HC Jharkhand17 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms A K Dutta And Company Private Limited Represented Through Sri Ashwini Kumar Dutta vs. The Commissioner Of Central Goods Service Tax And Central Excise

WPC/3671/2020HC Jharkhand17 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Dhirajlal Velji Atha HUF Through Its Authorized Signatory Nalini Kumar vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/1593/2021HC Jharkhand16 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Dhirajlal Velji Atha HUF Through Its Authorized Signatory Nalini Kumar vs. The Union Of INDIA Through Its Pr Secretary Ministry Of Finance Deptt Of Revenue

WPC/1600/2021HC Jharkhand12 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms R K Enterprises Through Its Authorized Signatory Shri Rajnikant Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/1917/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bhilai Engineering Corporation LTD Through Its Authorized Signatory Cum Manager Satyajit Sarkar vs. The State Of Jharkhand Through The Secretary State Tax Department

WPC/1429/2021HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Om Shree Durga Udyog Through Its Authorized Signatory Ramesh Chandra Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/1920/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Hari Vishnu Enterprises Through Its Proprietor Shri Ramesh Chandra Sharma vs. The Goods And Service Tax Network Through Its Chairman

WPC/2529/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Subhash Singh Choudhary Through Its Proprietor Subhash Singh Choudhary vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/2404/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jai Jai Bajrangbali And Company Through Its Authorized Signatory Shri Rajnikant Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/1918/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Paras Vinimay PVT LTD Through Its Authorized Signatory Shri Santosh Kumar Lal vs. The Goods And Services Tax Network Through Its Chairman

WPC/2575/2020HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Jsp Projects Private Limited Through Its Authorised Signatory Sri Jitendra Singh Jadaun vs. The State Of Jharkhand

WPC/5910/2022HC Jharkhand09 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Md Raisuddin Sk Alias Raisuddin Sk vs. The State Of Jharkhand

A.B.A./10051/2022HC Jharkhand06 Jan 2023

Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY

Ms Lingraj Consultants Private Limited Through Its Authorized Signatory Shri Santosh Kumar Lal vs. The Goods And Services Tax Network Through Its Chairman

WPC/1919/2020HC Jharkhand05 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jagdhatri Trade Private Limited Through Its Authorized Signatory Shri Ramesh Chandra Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/1916/2020HC Jharkhand05 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Global Construction Through Its Proprietor Mukesh Tripathi vs. Union Of INDIA Through Its Pr Commissioner Central Goods And Services Tax

WPC/493/2022HC Jharkhand04 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Om Prakash Kashyap Through Its Proprietor Om Prakash Kashyap vs. The Union Of INDIA Through The Central Board Of Indrect Taxes And Customs

WPC/1436/2020HC Jharkhand04 Jan 2023

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Directorate General Of GST Intelligence vs. Shri Nikit Mittal

Cont.(Cvl)/302/2020HC Jharkhand02 Jan 2023

Bench: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

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