Nirmal Kumar Pradeep Kumar Through Its Proprietor Namely Pradeep Kumar Jain v. The State Of Jharkhand Through The Commissioner Commercial Taxes Deptt
- Court
- Jharkhand High Court
- Case number
- WPC/2222/2022
- Date of judgment
- 21 Feb 2023
- Bench
- HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- NIRMAL KUMAR PRADEEP KUMAR THROUGH ITS PROPRIETOR NAMELY PRADEEP KUMAR JAIN
- Respondent
- THE STATE OF JHARKHAND THROUGH THE COMMISSIONER COMMERCIAL TAXES DEPTT
- CNR
- JHHC010158702022
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.